Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 206] [Entire Act] Greater Bengaluru City Corporation - Section 206(7) in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020 (7)The budget estimate shall be prepared, presented and adopted insuch form and in such manner and shall provide for such matters as may be
