Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Greater Bengaluru City Corporation - Section 206 in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020 206. such amounts. (7)The budget estimate shall be prepared, presented and adopted insuch form and in such manner and shall provide for such matters as may be
