Section 4 in Telangana State Council of Higher Education Act, 1988
4. Composition of the State Council.
(1)The State Council shall consist of the following members, namely: -I. Full Time Members:(i)a Chairman; and(ii)[One Vice-Chairman] [Substituted for 'two Vice-Chairman' by G.O.Ms.No.5, Higher Education (UE) Department, dated 02.08.2015.];to be appointed by the Government from among eminent educationists;II. Ex-Officio Members:(i)the Secretary to Government, Education Department;(ii)the Secretary to Government, Finance, Department;(iii)the Secretary to Government, Labour, Employment and Technical Education;(iv)the Secretary or any other officer of the University Grants Commission not below the rank of a Joint Secretary nominated by the Chairman, University Grants Commission;(v)[ The Vice-Chancellors of the Osmania University, Kakatiya University, Jawaharlal Nehru Technological University, Telangana University, Mahatma Gandhi University, Palamuru University, Satavahana University.] [Substituted by G.O.Ms.No.5, Higher Education (UE) Department, dated 02.08.2014.]III. Other Members:(i)four persons to be appointed by the Government from among eminent educationists;(ii)one person who shall represent the industry to be appointed by the Government;(iii)three persons of whom one shall be a technical expert to be nominated by the State Government.(2)Every appointment under this section shall take effect from the date on which it is notified by the Government:
