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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Telangana - Subsection

Section 4(1)(ii) in Telangana State Council of Higher Education Act, 1988

(ii)[One Vice-Chairman] [Substituted for 'two Vice-Chairman' by G.O.Ms.No.5, Higher Education (UE) Department, dated 02.08.2015.];