Section 8 in The Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Rules, 1973
8. Publication of notification under Sub-Section (1) of Section 6.
(1)The notification by the Director of Consolidation shall be in Form No. 2.(2)The notification shall also be announced in each village by beat of drum :Provided that the announcement in respect of an uninhabited village shall be made in the nearest inhabited village.
