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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(2) in The Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Rules, 1973

(2)The notification shall also be announced in each village by beat of drum :Provided that the announcement in respect of an uninhabited village shall be made in the nearest inhabited village.