Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 7 in The Punjab Vaccination Rules, 1959

7. Authority Competent to regulate the appointment, suspension and dismissal of vaccination staff.

(a)The local authority employing the vaccination staff shall be competent to regulate their appointment and punishment including suspension and dismissal, and they shall work under the orders of the Medical Officer of Health of the area in question.
(b)The appointment and punishment of vaccination staff will be subject to concurrence of the Medical Officer of Health of the local body.
(c)The appellate authority will be the Commissioner of the Division concerned.
(d)The scale of pay of the vaccination staff will be fixed by Government from time to time.