Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Punjab - Subsection

Section 7(b) in The Punjab Vaccination Rules, 1959

(b)The appointment and punishment of vaccination staff will be subject to concurrence of the Medical Officer of Health of the local body.