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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Odisha - Subsection

Section 10(c) in The Nabakrushna Choudhury Centre for Development Studies Employees Pension Fund (Establishment & Administration) Rules, 1997

(c)The Drawing and Disbursing Officer shall send a monthly statement in form N.C.D.S. PFR-23 to the Controller showing the allotment, balance in his account by the 14th of the month succeeding the month to which the return relates.