Section 17 in THE RASHTRIYA RAKSHA UNIVERSITY ACT, 2020
17. Academic Council.—
The Academic Council of the University shall consist of the following persons, namely:—(a)the Vice-Chancellor shall be the ex officio Chairperson of the Academic Council;(b)the professors appointed or recognised as such by the University for the purpose of imparting instruction;(c)three persons to be appointed by the Governing Body from among persons of national or international eminence in the industry or academia having relevance to the objects of the University;(d)two persons, not being employees of the University, to be nominated by the Vice-Chancellor, from amongst educationists of repute;(e)one person with wide experience in policing and internal security on rotation from States and Union territories to be nominated by the Central Government; and(f)two persons from international universities to be nominated by the Governing Body.
