Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(e) in THE RASHTRIYA RAKSHA UNIVERSITY ACT, 2020

(e)one person with wide experience in policing and internal security on rotation from States and Union territories to be nominated by the Central Government; and