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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(2) in The Orissa Services (Medical Attendance) Rules, 1947

(2)In case of emergency or great danger or difficulty the attendance of the Civil Surgeon shall be given to person not ordinarily entitled to it when applied for by the subordinate medical attendant.