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State of Odisha - Act

The Orissa Services (Medical Attendance) Rules, 1947

ODISHA
India

The Orissa Services (Medical Attendance) Rules, 1947

Rule THE-ORISSA-SERVICES-MEDICAL-ATTENDANCE-RULES-1947 of 1947

Published on 15 April 1947
Commenced on 15 April 1947
[This is the version of this document from 15 April 1947.]
[Note: The original publication document is not available and this content could not be verified.]

The Orissa Services (Medical Attendance) Rules, 1947Published vide Notification No. 1879-LSG/dated 15.4.1947No. 1879 - L.S.G. - In exercise of the powers conferred by Clause (b) of Subsection (2) of Section 241 of the Government of India Act 1935 and in supersession of all existing rules on the subject the Governor of Orissa is pleased to make the following rules, namely :Rules Governing Medical Attendance On Government Servants, Orissa

1.

(1)These rules may be called the Orissa Service (Medical Attendance) Rules.

(2)They shall apply to Government servants and the members of their families as hereinafter defined under the rule - making control of the Government of Orissa, whether they are on duty, temporary or permanent or on leave or on foreign service.(Health Department Memo No. 19772 (19) - H., dated 22.11. 1962)

2.

In these rules unless there is anything repugnant in the subject or context -

(a)"authorised medical attendance" means -

(i)in respect of a Government servant, whose monthly salary is not less than Rs. 500 whether this appointment is Gazetted or not, the Chief District Medical Officer of the District or Medical Officer of the equivalent rank;

(ii)in respect of Government servant whose monthly salary is less than Rs, 500 an Assistant Surgeon of the district including L.I.M. Doctor;

(G.O. No. 13913 (19) - H., dated 17.8.1962)

(iii)in respect of Government servants and the members of their families outside the State and authorised medical attendant will be the registered medical practitioner, whether in Government service or private who will be available near at hand, at the place where he falls ill;

(Government Memo No. 103761 - H., dated 10.6.1961 and No. 20504 - H., dated 1.12.1962)

(iv)in respect of Government servants in respects of their scales of pay, the Assistant Dental Surgeon or Dental Surgeon (whole time or part - time) in employment under the State Government (for Dental cases only);

(G.O. No. 27501 (22) - H., dated 16.12.1969)

(b)"district" means the district in which the Government servant falls ill;

(c)"the Government" means the Provincial Government;

(d)"Government hospital" includes hospital or dispensary maintained by the Provincial Government, a hospital or dispensary maintained by a local body and other hospital or dispensary with which arrangements have been made by the Government for the treatment of Government servants;

(e)"medical attendance" means the professional advice and care during sickness, convalescence or injury afforded by the authorised medical, attendant at the entitled Government servant's residence or in the hospital, including such Pathological, Bacteriological, Radiological or other methods of examination for the purpose of diagnosis are available in any Government hospital or dispensary and are considered necessary by the authorised medical attendant and such surgical treatment as can be suitably given at the entitled Government servant's residence and such consultation with a specialist or other Medical Officer serving under Government and stationed in the Province as the authorised medical attendant certifies to be necessary, to Medical Officer, may, in consultation with the authorised medical attendant determine;

(f)"patient" means a Government servant or a member of his family to whom these rules apply and who has fallen ill;

(i)"family" means a Government servant's wife or husband, as the case may be, and parents, children, and step - children wholly dependent upon the Government servant;

(G.O. No. 19772/H., dated the 22nd November, 1962)

(g)"province" means the province of Orissa;

(h)"treatment" means the use of all medical and surgical facilities available at the hospital or dispensary at which a Government servant is treated and includes -

(i)the employment of such Pathological, Bacteriological, Radiological or other methods as are considered necessary by the authorised medical attendant;

(ii)the supply of such medicines, vaccines, sera or other therapeutic substances as are ordinarily available in the hospitals;

(iii)such accommodation as is ordinarily provided in the hospital and is suited to his status;

(iv)such nursing as is ordinarily provided to in - patients by the hospital; and

(v)the specialist consultation described in Clause (e);

(vi)the testing of eye - sight for glasses at a Government recognised hospital once in every 3 years on. the recommendation of the authorised medical attendant. Fees paid to the Specialist for such services will be reimbursed to Government servants according to the rules laid down in Government Resolution No. 13709 - H., dated the 17th August, 1960. This concession does not include provision of spectacles at Government expense. The members of the families of Government servants are not entitled to this concession. A Government servant desirous of availing this facility should produce a certificate from the controlling authority empowered to countersign the medical claim bill that he has not availed of the concession within the last three years;

(vii)the Dental treatment even when it is had at a Government hospital under the advice of the authorised medical attendant is not covered by these rules but if the diagnosis of the Physiological or other disability from which a Government servant is suffering indicates that teeth are the real source of the disturbance he is entitled to free Dental treatment provided it is of a major kind such as, treatment of jaw bone diseases, wholesale removal of teeth, etc. It does not include scaling of teeth or the free supply of artificial denture, or treatment from a private Dentist, or outside the hospital, even on the advice of the authorised medical attendant.

N.B. - Surgical operations needed for removal of odontemes and impacted wisdom tooth also fall under the category of Dental treatment of a major kind. Treatment of gum boil comes under oral surgery (Surgery of mouth) and as such, it is admissible under the rules. Treatment of pyorrhoea and gingivits of teeth is also admissible).(G.O. No. 21620 - H., dated the 19th December, 1961)

3.

A Government servant or a member of his family shall be entitled, free of charge, to medical attendance by the authorised medical attendant.Note - (1) Officers in superior service or the member of their families are entitled to free medical attendance including such surgical treatment as can be suitably given at their own residence unless distance renders this impracticable officers in inferior service or the members of their families can claim free medical attendance and medicines at the local general hospital or dispensary only.

(2)In case of emergency or great danger or difficulty the attendance of the Civil Surgeon shall be given to person not ordinarily entitled to it when applied for by the subordinate medical attendant.

(3)An officer of the class specified in Sub - clause (i) of Clause (a) of Rule 2 stationed in subdivision should ordinarily consult the Sub - divisional Medical Officer for his ailments but when he is seriously ill - he may call in the Civil Surgeon. This privilege shall always be abused. Before the Civil Surgeon is called in the local Medical Officer shall be consulted on the desirability of such a course.

(4)Medical Officers in charge of dispensaries maintained or aided by local bodies shall attend free of charge on Government servants on duty or on leave residing in the town or village in which the dispensary is situated.(G.O. No. 12803 - H., dated the 10th July, 1965)

(5)On the grounds of humanity and irrespective of strict right to his services, every Medical Officer shall attend without delay to a sick call in any case of emergency and after having given such aid or advice as the circumstances demand may transfer the further treatment of the case to the proper medical attendant.

(6)A Government servant on foreign service is entitled to the services of a Government Medical Officer of the rank mentioned in Rule 2 above only when the foreign employer has provided no medical attendant or when the latter considers it necessary to consult Government medical attendant.

(7)Every person employed under the Court of Wards; who is appointed by Government but is paid from the funds of the Wards Estates, shall be entitled to receive free medical attendance and medicines in those cases only in which the service counts for pension under Civil Service Regulations. Road Cess Officers are also entitled to gratuitous medical attendance and medicines.

4.

The Ministers and Deputy Ministers appointed under the Constitution of India, their Parliamentary Secretaries, the Advocate General and Government Advocate during their employment as such and the members of the families of the Ministers and Deputy Ministers, are entitled to free medical attendance including surgical treatment as can be suitably given at their own residence unless it is considered that treatment in the nearest hospital or dispensary will be to the interest of the patient. An advocate or a pleader appointed by Government casually in not entitled to free medical attendance nor to free supply of medicines.(G.O. No. 13520 - H., dated 24.7.1965)

5.

(1)When the place at which the patient falls ill is not the headquarters of the authorised medical attendant -

(a)the patient shall be entitled to travelling allowance for the journey to and from such headquarters, or

(b)if the patient is too ill to travel, the authorised medical attendant shall be entitled to travelling allowance for the journey to and from the place where the patient is.

(2)Application for travelling allowance under Sub - rule (1) shall be accompanied by a certificate in writing by the authorised medical attendant stating that medical attendance was necessary and, if the application is under Clause (b) of that sub - rule, that patient was too ill to travel.

6.

(1)If the authorised medical attendant is of opinion that the case of a patient is of such a serious or special nature as to require medical attendance by some person other than himself, or that the patient requires anti - rabic treatment he may with the approval of the Director of Health Services and Inspector - General of Prisons (which shall be obtained beforehand unless the delay involved entails danger to the health of the patient) -

(a)send the patient to the nearest specialist or other Medical Officer, as provided in Clause (b) of Rule 2 by whom, in his opinion, medical attendance is required for the patient, or in the case of anti - rabic treatment, to the nearest place in the province where such treatment is available, or

(b)if the patient is too ill to travel, summon such specialist or other Medical Officer to attend upon the patient,

(c)if the authorised medical attendant is of the opinion that it would be unsafe for the patient to make the journey to the specialist unattended, the Medical Officer may either himself accompany the patient to the destination or arrange that some other person should do this. In that case the attendant, if a Government servant, shall be deemed to have been travelling on duty and may draw travelling allowance for the outward and return journey, if not a Government servant, shall be entitled to actual travelling expenses. T.A., in such cases, should not exceed the limit prescribed in Rules 130 and 131 of the O.T.A. Rules.

(G.O. No. 15792 - H., dated 8.9.1961)

(2)A patient sent under Clause (a) and (c) of Sub - rule (1) shall, on production of a certificate in writing by the authorised medical attendant, in this behalf, be entitled to travelling allowance for the journey to the headquarters of the specialist or other Medical Officer or to the place where he is sent for anti - rabic treatment. The provision of Rule 6 above, will apply to the family members of the Government servant also.(G.O. No. 15792 - H., dated 8.9.1961)

(3)A specialist or other Medical Officer summoned under Clause (b) of Sub - rule (1) shall on production of a certificate in writing by the authorised medical .attendant in this behalf be entitled to travelling allowance for the journey to and from the place where the patient is.

(4)When a Government servant or a member of his family is carried in an ambulance from his/her residence to the hospital or from one hospital to another hospital, the ambulance charges paid at the prescribed rate are reimbursible to the concerned Government servant on production of certificate from the Superintendent of the hospital to which the ambulance is attached, that journey in ambulance car was essential.The ambulance charges should not be reimbursed if the ambulance does not belong to Government or a local fund or any recognised hospital.

7.

(1)A Government servant or a member of his family shall be entitled free of charges -

(i)to treatment in such hospital at or near the place where he falls ill as can, in the opinion of the authorised medical attendant, provide the necessary and suitable treatment;

(ii)to anti-rabic treatment at the nearest Government hospital in the province providing treatment.

(2)Where a Government servant or a member of his family is entitled under Sub - rule (1) free of charge, to treatment or anti - rabic treatment in a hospital any amount paid by him on account of such treatment shall, on production of a certificate in writing by the authorised medical attendant in this behalf, be reimbursed to him by the Provincial Government -

(i)the sales tax paid on account of the purchase of the medicines by the Government servants shall on production of a certificate in writing by the authorised medical attendant In this behalf, be reimbursed to him by the State Government;

(G.O. No. 2672 (19) - H., dated 18.2.1961)

(ii)reimbursement of expenses on medical treatment incurred outside the State on production of a certificate in writing from the authorised medical attendant on this behalf and necessary vouchers;

Note - Reimbursement of the actual expenses includes the entire cost of medical treatment such as consultation fees of the doctor, charges for pathological, X'Ray examination, etc. Hospital charges if admitted, ambulance charges, special nursing charges etc.(G.O. No. 20504 - H., dated 1.12.1962)(G.O. No. 10280 (19) - H,. dated 13.6.1961)

(iii)blood transfusion charges paid to a Government institution or any other local organisation recognised by Government for the supply of blood to patients and the cost thereof is reimbursible to Government servants. Where such institutions or organisation do not exist or blood of the type required for a Government servant is not available with them, there should be no objection to the purchase of blood plasma from a chemist or to obtaining blood from a private donor and the cost thereof, will also be reimbursed to Government servants on production of a certificate from the authorised medical attendant to the effect that the supply of blood required was not available from a local Government institution or a recognised organisation and that the price paid for the blood was reasonable.

(G.O.No. 21506 (19) - H., dated 18.12.1961)

8.

(1)If the authorised medical attendant is of opinion that owing to the absence or remoteness of a suitable hospital or the severity of the illness, a Government servant cannot be given treatment as provided in Clause (i) of Sub - rule (1) of Rule 6, the Government servant or a member of his family may receive treatment at his residence.

(2)A Government servant or a member of his family receiving treatment at his residence under Sub - rule (1) shall be entitled to receive towards the cost of such treatment incurred by him a sum equivalent to the cost of such treatment as he would have been entitled, free of charge, to receive under these rules if he had not been treated at his residence.(G.O. No. 12803 (22) - H., dated 10.7.1965)

(3)Claims as such admissible under Sub - rule (2) shall be accompanied by a certificate in writing by the authorised medical attendant, stating -

(a)his reasons for the opinion referred to in Sub - rule (1);

(b)the cost of similar treatment referred to in Sub - rule (2);

9.

(1)Charges for services rendered in connection with, but not included in medical attendance on, or treatment of, a patient entitled free of charge, to medical attendance or treatment, under these rules, shall be determined by the authorised medical attendant and paid by the patient.

(2)If any question arises as to whether any service is included in medical attendance or treatment, it shall be referred to the Government and the decision of the Government shall be final.

10.

The Controlling Officer of a patient may require that any certificate required by these rules to be given by the authorised medical attendant for Travelling Allowance purpose shall be countersigned -

(a)in the case of a certificate given by the Civil Surgeon of a district, by the Director or Health and Inspector - General of Prisons, and

(b)in the case of a Certificate given by any other Medical Officer, by the Civil Surgeon of the district.

11.

All Government servants who received injuries in connection with civil disturbances, or on leave, would, in addition to the items included in Clause (h) of Rule 2 be entitled also to the following supplies and services as part of the treatment to which they are entitled free of charge -

(a)the supply of such medicines, vaccines, sera or other therapeutic substances not ordinarily available in the hospital in which the Government servant or a member of his family is treated as the authorised medical attendant may certify in writing to be essential for the recovery or for the prevention of serious deterioration in the condition of the Government servant;

(b)such special nursing as the authorised medical attendant may certify in writing to be essential for the recovery or for the prevention of serious deterioration in the condition of the Government servant or member of his family.

Inferior Government servants receiving injuries in civil disturbances will receive free medical treatment in the general wards of hospitals. While being so treated in the event of their having to incur additional expense for the purchase of medicines, vaccines, sera or other therapeutic substances prescribed by the hospital authorities and which are not supplied free by the hospital, they will be allowed refund of the cost of such items.Note - It should be assumed, unless the facts of a case give clear indication to the contrary that the Government servant on leave was attached and injured because of his being a Government servant, on leave was attached and injured because of his being a Government servant.

12.

If a Government servant or a member of his family calls in a Medical Officer other than the appointed Medical Officer it will be considered a private arrangement and the former may claim the usual fees.(G.O. No. 12803 - H,. dated 10.7.1965)

13.

Subject to the following exceptions, every Medical Officer is entitled to remuneration for professional attendance on the families of those public servants whom they are required to attend gratuitously.Exception - (1) Families of the following classes of officers belonging to the Military Department :(a)Military Officers (but not those in Civil Employment).(b)Officers of the Royal Indian Marine Department.(c)Cantonment Magistrates.(d)Cantonment Chaplains.(e)Warrant Officers those of the Royal Indian Marine.(f)Army School Masters and School Mistress.(g)Non - commissioned officers and men in military employ other than purely regimental.(h)Non - Gazetted Officers and subordinate of the Indian Ordinance Department.(i)Civilian staff of army headquarters and those of Army Divisional Brigade or Station Staff Officers.(j)European pensioners of the Indian Military Service including retired Departmental Officers with honorary rank and Warrant Officers, if not employed by, or in receipt of a pension or gratuity from the Civil Department.(k)Government servants employed in the Agency tracts of Ganjam and Koraput districts.

(2)Inspectors and sergeants of the Armed Police and Chaplains in Civil Station.Note - Family includes the wife and children including parents, sisters and minor brothers of a Government servant residing with, wholly dependent upon him.

14.

The following persons are also entitled to free medical attendance at the expense of the Government of India who would reimburse the Provincial Government the cost of such medical treatment :

(1)Chaplains;

(2)Military personnel;

(3)All officers and employees of the Government of India;

15.

Every patient attending at a charitable hospital or dispensary is entitled to receive advice and medicines free of charge.(G.O. No; 12803 (22) - H., dated 10.7.1965)Concessions Regarding Treatment of State Government Servants and Their Families Outside the State

1. Subject - Medical concession to Government servants and members of their families suffering from Poliomyelites, Cerebral Palsy and such other diseases for which there is no facility for treatment with in the State.

Government of Orissa have for some time past their consideration the question of extending the concession of the medical attendance and treatment so as to enable the State Government servants and their families to receive treatment at Government expense at suitable hospital outside the State but within India for diseases like Poliomyelitis, Cerebral Palsy and such other diseases for which there is no facility to treatment within the State. After careful consideration it has been decided that a State Government servant or a member of his family when advised by his/her authorised medical attendant not below the rank of Professors concerned with the Medical Colleges of the State may receive treatment for poliomyelitis, Cerebral Palsy and such other diseases for which there is no facility for treatment within the State at a hospital or institution situated in any other State of the Indian Union where such treatment is available, subject to the following conditions

1. If the authorised medical attendant is of the opinion that the case of patient is of such a serious or special nature as to require medical attendance and treatment in a particular hospital or institution situated in any other State of the Union, he may, with the approval of the Director of Medical Education and Training, Orissa or where he is of opinion that delay involved in obtaining approval of the Medical Education and Training, Orissa would entail danger on the health of the patient, himself, may advise the patient to go to the place of treatment outside the State in anticipation of approval and shall furnish a certificate to that effect while moving the Director of Medical Education and Training, Orissa, for expost facto approval of the said advice.

(a)Advise the patient to go for investigation and treatment to the particular hospital or institution with a certificate in writing in the following manner :

Certified that Shri/Shrimati...................aged......years......(herein to mention the designation, pay and Department of the concerned Government servants) suffering from is advised to go to..................Hospital/Institution in.........State for further investigation and treatment as proper facilities for his/her treatment are not available within the State.

(b)If the authorised medical attendant is of opinion that it is unsafe for the patient to travel unattended to, he may certify in writing that the patient should travel to the place of treatment being accompanied by an attendant.

(c)In the case of a patient who is a child below the age of 10 years, an attendant may accompany him/her to the place of treatment requiring any certificate from the Authorised medical attendant.

(d)In case of a child below 10 years, if the mother of the child is absolutely considered necessary to accompany and second attendant is necessary both the mother and the child. The concerned Professor may specifically mention this in a form of a recommendation and send attendant allowed in exceptional circumstances on the approval of the D.M.E.T., Orissa.

2. The concessions referred to above will also be available to those patients who are to undergo post treatment check up at the institution outside the State.

3. Patients suffering from Poliomyelitis should be referred to one of the following institutions outside the State when considered necessary by the authorised medical attendant.

(i)Government General Hospital, Madras

(ii)Government Stanlex Hospital, Madras

(iii)Chitaranjan Seva Sadan, Calcutta

(iv)Presidency General Hospital, Calcutta

(v)N. R. Sarcar Medical College Hospital, Calcutta

(vi)R. G. Kar Medical College Hospital, Calcutta

(vii)Medical College Hospital, Calcutta

(viii)Medical College Hospital, Nagpur

(ix)Medical College Hospital, Patna

(x)Medical College Hospital, Darbhanga

(xi)All India Institute of Physical Medicine and Rehabilitation, Bombay.

For the purpose of advanced cases of Poliomyelitis requiring specialised treatment, a patient may be advised for admission into the Children's Orthopaedic Hospital, Bombay after he/she has received treatment in any of the above Hospital, in the first instance and if the Medical Superintendent of that Hospital recommends that specialised treatment at the Children's Orthopaedic Hospital, Bombay is necessary.

4. A Government servant on his behalf or on behalf of a member of his family is entitled to claim financial assistance from Government as under for treatment in the institution outside the State.

(a)T.A. for the outward and return journey.(i)Actual conveyance charge from the headquarters of the place from which the patient (Government servant) actually travels to the hospital for treatment and back whichever is nearer or mileage allowance at the rates admissible to his/her grade as on tour under the rules in force whichever is less. He will be entitled to daily allowance at a rate admissible to his grade for the period of halt at the institution.For the members of the family of a Government Servant -(ii)journey by rail actual railway fare of the class by which the Government servant is entitled to travel on tour under the rules in force or of a lower class in which the patient actually travels;(iii)journey by road - actual fare paid for the journey by bus/other public conveyance.Note - For hired car, the cost will be reimbursed in production of the voucher.(iv)When the family members of Government servant's own conveyance the Government servant should not be paid for the family members (patient) other than usual T.A. admissible to the Government servant himself.Note - If the condition of the patient requires costlier transport, the actual fare paid shall be reimbursible, The use of such a conveyance by the patient or a member of his family in these circumstances shall be supported by a certificate from the A.M.A. to the effect that the conditions of the patient actually required costlier transport and only then the charges shall be admissible for reimbursement. Fare for journey by air or by air conditioned coaches in train will not however, be admissible for reimbursement.(b)T.A. for the attendant/escort -(i)An attendant/escort shall be entitled to T.A. both ways at the rates admissible under these orders to a member of the family of the Government servant concerned provided it is certified in writing by the concerned A.M.A. that it is unsafe for the patient to travel unattended and that an attendant/escort is essential to accompany him to the place of treatment. T.A. will also be admissible if it becomes necessary for an attendant/ escort to travel again to fetch the patient on production of the necessary certificate from the Medical Authorities of the hospital where the patient is undergoing treatment. The attendant if a Government servant shall be allowed T.A. for his to and fro journey as admissible to his grade.(ii)The second attendant when allowed under para - 1 (c) to accompany both the mother and child shall be entitled to T.A. both ways journey as admissible to the Government servants concerned. The attendant, if a Government servant shall be allowed T.A. for his to and fro journey as admissible to his grade. The first attendant (mother) shall only be entitled to daily allowance as admissible to the Government servant on production of certificate to the effect that the attendant (mother) is necessary to attend the patient during the period of treatment from to....from the treating physician of the institution.(c)Points of commencement and termination of journey -The journey for the purpose of these orders should be deemed to have commenced from the place from which the patient actually travels to the place of treatment and the return journey should be deemed to have ended at the place to which the patient actually travels of the headquarters of the Government servant concerned whichever is nearer.(d)The facility of travel by air and air - conditioned accommodation at the Government expenses is not admissible for the journeys performed for receiving medical attendance and treatment.

(5)

(i)Reimbursement of the charges paid at the institution excludes dietary charges. Dietary charges may be claimed by Government servants whose pay is Rs. 100 per month or less receipt of the amount paid at the institution should be produced while claiming reimbursement.

(ii)The cost of medicines purchased outside the State during the period of treatment in an outside institution subject to the production of certificate from the Superintendent or the Medical Officer in - charge of the institution of the Department, Head of the Institution in which the patient is treated, that the medicines were prescribed for and purchased from outside by the patient and those medicines were essential for the treatment and speedy recovery of the patient, shall be reimbursed irrespective of the fact whether these medicines find place in the list of admissible or inadmissible medicines. Such medicines should not include tonics and food items.

6. This order will take effect from the date of issue.

7. This order supersedes the Health Department Resolution No. 10640 - H., dated the 15th May, 1964.

(Health & Family Welfare Department Resolution)No. 2444 - J - t., dated 30.1.1970 and amending ResolutionsNo. 28799 - H., dated 26.1.1970, No. 35699 - H., dated 3.12.1975No. 17665 - H., dated 25.5.1976 and No. 21489 - H., dated 8.6.1979.

2. Subject - Fixation of limit of consulting fees of the authorised medical attendant for treatment outside the State.

The undersigned is directed to say that according to Health Department G.O. No. 13083 - (19) - H., dated 10.6.1961 the consulting fees of the authorised attendant outside the State where the Government servant and their families fall ill admissible for reimbursement. No limit of such fees has been prescribed the above G.O. This matter was under consideration of the Government for sometime past.

2. After careful consideration the Governor of Orissa has been pleased to decide that the consulting fees of authorised medical attendant should be restricted to what is admissible to the Medical Officers of the concerned State where the consultation takes place.

3. This issues with the concurrence of Finance Department vide their (UOR No. 1380 CSII. dated 23.6.1977).

4. This order will take effect for the date of issue (letter No. IVMED IIM - 46/77 - 21171 (22) - H., dated 1.7.1977).

3. Subject - Reimbursement of cost or pathological examination done outside the State when such facilities are not available within the State.

The Government have had, for sometime past, under their consideration the question of reimbursement of the cost of pathological examination undergone by the State Government servants and their families outside the State but within India when such facilities are not available in Government Hospital and Medical College Hospitals of the State. After careful consideration it has been decide that the cost of pathological examination in such cases should be reimbursible when the concerned Government servant or a member of his family is advised by his/her authorised medical attendant for examination, etc. outside the State but within the Indian Union, subject to the following conditions :

1. if the authorised medical attendant is of the opinion that the disease . of a patient is serious or of special nature necessitating pathological examination etc. in a particular hospital or institution situated outside the State he must obtain the approval of the Superintendent of Medical College Hospital of the State before advising the patient to go in for such pathological examination.

(a)The advice for the pathological examination to a particular hospital or institution outside the State should be accompanied with a certificate in the following form :

Certified that Shri/Shrimati/Kumari...............aged.....years wife/husband/son/daughter/mother/father/ suffering from...........is advised to go to..........Hospital/Institution in State for examination as proper facilities for examination are not available within the State.Signature of the Superintendent of.........Signature of the Authorised College/Hospital, Designation (Seal) Medical Attendant, Designation (Seal).

2. Government servant, on his behalf or on behalf of a member of his family is entitled to claim financial assistance from Government for pathological examination in the institution out side the State as per paragraph - 4 of the Health and Family Welfare Department Resolution No. 2444 - H., dated 30.1.1970 read with Resolution No. 35699 - H., dated 3.12.1975.

3. This order will take effect from the date of issue

(Resolution No. IV Med - III, M - 44/77 - 32997 - H., dated 3.10.1977).Concessions Regarding Treatment of State Government Servants and their Families Suffering From T.B.

1. Subject - Liberalisation of medical concession to Government servants and the members of their families suffering from Tuberculosis.

Government of Orissa have, for sometime past under their consideration the question of extending the concessions of the Medical Attendance and treatment so as to enable the State Government servants and the members of their families to receive treatment at Government expenses who are suffering from T.B. or suspected to be suffering from T.B. at a recognised Sanatorium/ Hospital within the State or outside the State but within India. After careful consideration it has been decided that in supersession of Resolution No.2146 - L.S.G., dated the 16th June, 1945 and Resolution No. 3482 L.S.G. dated the 16th May, 1946 a State Government servant or a member of his family when advised by his/her authorised medical attendant or by the T.B. Specialist attached to the Hospital/Medical College (Hospital which is near at hand) should be granted the following concession for treatment of T.B. at Government expenses at a Sanatorium/Hospital where such facilities are available.

2. (a) Reimbursement of the Sanatorium/Hospital charges (which should include charges for accommodation, ordinary diet, medicines, etc.) at the rate actually paid by the patient. Receipt of the amount from the treating Physician, paid at the Sanatorium/Hospital should be produced while granting reimbursement.

(b)Special dietary expenditure not exceeding - Rs. 60 per month (at Rs. 9 per day), during the period of treatment in a T.B. Sanatorium/Hospital towards the cost of special diet if any. The diet allowance shall be sanctioned for a period of two years in 4 instalments on the recommendation of the Medical Officer in charge of the patient. No further recommendation from the Medical Officer is necessary for payment of second and subsequent instalment of the diet allowance. While sanctioning the amount, the concerned Government servant may be asked to produced evidence before the sanctioning authority that the patient is still continuing treatment for T.B.

(c)Any special medicines prescribed by the medical attendant if not available in the Hospital stock, will be purchased by the patient and the cost thereof will be reimbursed irrespective of the fact whether the medicines find place in the lists of inadmissible or admissible medicines.

(d)If the authorised Medical Officer of T.B. Sanatorium/Hospital or the T.B. Specialist is of the opinion that it is unsafe for the patient to travel unattended, he may certify in writing that the patient should travel to the place of treatment being accompanied by an attendant/escort.

(e)If the Medical Superintendent of T.B. Sanatorium or Hospital/Assistant Professor or any Medical Officer of higher rank of the department of T.B. and chest diseases of the Medical College where the patient is undergoing treatment, is of opinion that the condition of the patient is so serious that he requires treatment in some other Sanatorium/Hospital in other States within India he can advise the patient to go to such Sanatorium/Hospital.

(f)If the Medical Superintendent of the T.B. Sanatorium/Hospital as referred to above is of the opinion that it is unsafe for the patient to travel unattended, he may certify that the patient should travel to the place of treatment being accompanied by an attendant.

Note - In such cases i.e. (d) (e) and (f) the previous approval of Director of Health and Family Planning Services, Orissa should be obtained,

3. The following concessions will be available to those patients during the period of their pre and post Sanatorium/Hospital treatment.

(a)Any special medicines prescribed by the Medical Attendant if not available in the Hospital stock, will be purchased by the patient and the cost thereof will be reimbursed irrespective of the fact whether the medicines find place in the list is admissible or not (inadmissible medicines).

(b)If any consultation fee is charged by the consulting Physicians concerned for X - ray check up during the above period of treatment, the same should be reimbursed on production of the receipt of such vouchers for such examination.

(c)An allowance of Rs. 60/ - per month (at Rs. 2/ - per day) during the above period of treatment towards the cost of special diet, if any. The diet allowance shall be sanctioned for a period of two years in 4 instalments on the recommendation of the Medical Officer in charge of the patient. No further recommendation from the Medical Officer is necessary for payment of second and subsequent instalments of the diet allowance. While sanctioning the amount, the concerned Government servant may be asked to produce evidence before the sanctioning authority that the patient is still continuing treatment for T.B.

Grant of such financial assistance to the Government servants and their family members suffering from T.B. in respect of reimbursement of the cost of special diet should in no cases, exceed the period of two years.Note - The cost of medicines do not include the cost of Tonic, Food items and beverages.

4. (i) A Government servant, on his behalf or on behalf of a member of his family is entitled to claim financial assistance in shape of T.A. from the State Government for treatment of T.B. in the Sanatorium/Hospital as indicated below :

(ii)Journey by Rail -

(a)For the Government servants - Fare of the entitled class or the lower class by which they actually travel plus incidental charges as for the journey on tour under the rule in force.

(b)For the members of their families - Single fare of the class by which the Government servant is entitled to travel on tour without daily allowance under the rules in force or of the lower class by which the patient actually travels.

Note - The facility of travel by air and air - conditioned accommodation at Government expenses is not admissible for journey performed for receiving medical attendance and treatment.

(iii)Journey by Road -

(a)For the Government servants - For the road portion of the journey, or for journey between stations connected by road only road mileage as on tour admissible under the rules in force without any daily allowances.

(b)For the members of their families - Actual rate paid for the journey by bus or other public conveyance.

(iv)Journey by other means of conveyance -

If the patient travels by means of conveyance those specified in those orders by his/her private conveyance. T.A. would be admissible to the extent otherwise admissible under these rules.

(a)For Government servants - Actual conveyance charges limited to mileage allowance at tour rates under the rules in force plus daily allowance.

(b)For the members of their families - Actual conveyance charges limited to half the mileage allowance at tour rates without daily allowance admissible to Government servants themselves under the rules in force.

Note - The use of such a conveyance by the patient or a member of his family in these circumstances shall be supported by a certificate from the A.M.A. to the effect that the condition of the patient actually requires the transport used and then the charges shall be admissible for reimbursement.

(v)T.A. for an attendant/escort -

An attendant/escort shall be entitled to T.A. both ways at the rates admissible under these orders to a member of the family of the Government servant concerned provided it is certified in writing by the concerned medical authorised that it is unsafe for the patient to travel unattended and that an attendant/escort is essential to accompany him to the place of treatment. T.A. will also be admissible if it becomes necessary for an attendant/escort to travel again to fetch the patient on production of the necessary certificate from the Medical Superintendent of the T.B. Sanatorium/Hospital where the patient is undergoing treatment. The attendant, if a Government servant shall be allowed T.A. as per journey on tour in the similar circumstances referred to above.

(iv)Points of commencement and termination of journey -

The journey for the purpose of these orders should be deemed to have commenced from the place from which the patient actually travels to the place of treatment and the return journey should be deemed to have ended at the place to which the patient actually travels or at the headquarters of the Government servant concerned, whichever is nearer.

5. This order will take effect from the date of issue and will also regulate the pending claims of the patients, who are under treatment on the date of this resolution.

The Accountant - General, Orissa is being informed.Health Department Resolution No. 24677/H., dated 4.8.1977Health Department Resolution No. 28319/H., dated 10.12.1973Health Department Resolution No. 21453/H., dated 29.7.1975

2. Subject - Sanction of dietary allowance for treatment of T.B. clarification thereof.

REF - Their letter No. 6719/Vig., dated 28.10.1980The undersigned is directed to say that the special dietary allowance made under the provision of paras 2(b) and 3(d) of Health Department Resolution No. 27424 - H., dated 7.11.1970 and No. 24677 - H., dated 4.8.1977 is treated as the supplement to the cost of medicine for the speedy recovery of the patient in case of T.B. only rather than to provide amenities to the patient and this type of allowance is not allowed in any other diseases. In vrew of this the special dietary allowance should be met from the sub - head "Reimbursement of cost of medicines" and not from any other sub - head.(Health Department G.O. No. 1624 - H., dated 23.1.1981)Subject - Liberalisation of medical concession to Government servants and the members of their families suffering from Tuberculosis.REF - Health and F.W. Department Resolution No. 27424 - H., dated 7th November, 1970 and No. 24677/H,. dated the 4th August, 1977.As per Health and F.W. Department Resolution referred above the special dietary allowance @ Rs. 2 per day is admissible to Government servants for period of two years on the recommendation of the Medical Officer in charge of the patient Government servant (or member of his family) who is undergoing treatment as an indoor/outdoor patient in a T.B. Hospital/ Sanatorium.

2. Sometimes it so happens that a patient (Government servant or member of his family) while undergoing treatment in a Hospital for a particular disease and during the course of investigation the patient is detected to be suffering from T.B. also, the treating Physician recommends for diet allowance for speedy recovery of the patient. The question of accepting such certificate for sanction of diet allowance was under consideration of Government.

3. After careful consideration Government of Orissa have decided to accept the Medical certificate recommending fqr special dietary allowance by any Medical Officer of the Hospital/Dispensary when such certificate is countersigned by the District T.B. Officer of the District/Superintendent, T.B. Demonstration and Training Centre, Cuttack (District jurisdiction) Medical Superintendent of a T.B. Hospital of the State.

4. This order will take effect from the date of issue.

(Resolution No. IV-Med-III - 16/75( Part ) - 8698 - .H, dated 14th March, 1978)Special Arrangements for Medical Attendance and Treatment of State Government Servants and their Families in the Hospital/dispensary other than State Government Hospital/Dispensaries

1. Subject Recognition of the Artificial Limb Manufacturing Corporation of India at Olatpur, Cuttack as Authorised Medical Institution for treatment of Government servants and their families.

The undersigned is directed to say that Government servants and their family members in the past were obliged to go outside the State for artificial limbs and for orthopaedic appliances since this facility was not available in the State, and the cost thereof was being reimbursed as per Orissa State Medical Attendance Rules, 1947. Now an Artificial Limb Manufacturing Corporation has started functioning at Olatpur in the district of Cuttack. It provides artificial limbs to the disabled and orthcpaedicially handicapped persons. As such there may be no need to refer for such of cases to outside the State. Further, facilities for treatment of other types of diseases are also available at the A.L.I.M.C.O.

2. Government after careful consideration have been pleased to recognise the Artificial Limb Manufacturing Corporation of India at Olatpur district Cuttack as Authorised Medical Institution for treatment of Government servants and their family members on payment of usual charges as fixed by the authority and the cost thereof except diet charges will be reimbursed to the Government servant as admissible according to the Medical Attendance Rules in vogue on getting the Essentiality Certificate prescribed by the State Government the A.L.I.M.C.O. authorities to the effect. A copy of the Essentiality Certificate approved by the State Government is enclosed.

3. This order will be given effect from the date of issue.

4. This order has been issued with the concurrence of F.D. in their U.O.R. No. 2073 - 111, dated 31st March, 1978.

5. The A.G. Orissa is being informed.

(Health Department G.O. No. 13529 - H., dated 25.4.1975)Essential CertificateI certify that Shri/Smt..........Wife/son/daughter/father/mother of Shri...........employed in the......has been under - treatment for.......disease from to at the Medical Institution Artificial Limb Manufacturing Corporation of India, Olatpur. Cuttack and that the undermentioned charges were made for his/her treatment.

		Price
		Rs.
1.	Accommodation	...
2.	Diet	...
3.	Nursing	...
4.	Pathological & Radiological Examination	...
5.	Medicines	...
6.	Operation	...
7.	Artificial Limbs/Appliances	...
	Total	...

That the above amount was received from the patient under proper receipt by the hospital authority concerned.That the above charges are at the rates prescribed by the authority.That the following medicines which do not include proprietory preparations for which cheaper substances of equal therapeutic value are available for preparations which are primarily foods, toilets or disinfectants were prescribed for the patient during the period of his/her treatment in the hospital. He/she was advised to purchase the medicine from outside as the same were not available in the Hospital stock :

Name of the medicines	Price
1.	Rs.
2.	Rs.
3.	Rs.

Date .................Signature of the Medical Officer-in-chargeof the case at the Medical InstitutionA.L.I.M.C.O. Olatpur, Cuttack

2. Subject - Recognition of Paradeep Port Hospital as Authorised Medical Institution for treatment of Government servants and their families.

The undersigned is directed to say that since there is no Medical institution of this State Government at Paradeep Port, Government feel that the State Government servants and their families stationed there are undersigned great hardship for their medical attendance and treatment.

2. To obviate such difficulty, Government after consideration, have been pleased to recognise the Paradeep Port Trust Hospital as authorised Medical Institution for treatment of State Government servants and the members of their families stationed in or passing through Paradeep on payment of usual charges as fixed by the Port authorities (copy enclosed) and the cost thereof except diet charges will be reimbursed to the Government servants as admissible according to the Medical Attendance Rules in vogue on getting essentiality certificate prescribed by the State Government from the Port Hospital Authorities to the effect. A copy of the essentiality certificate approved by the State Government is enclosed

3. This procedure will continue till a Hospital is provided by the State Government at Paradeep.

4. This order will be given effect from the date of issue. All the pending cases shouid be disposed of in accordance with this decision and cases already settled otherwise should be re - opened.

5. This order issues with the concurrence of Finance Department vide their UOR No. 113 - C.S. II (l) - dated 9.7.1976.

6. The A.G., Orissa is being informed.

(Health Department G.O. No. 235 - 0. H., dated 21.7.1977)Essentiality CertificateI certify that Shri/Smt.................... wife/son/daughter/father/mother of Shri.......................employed in the.........has been under treatment for disease from.... to at the Port Hospital, Paradeep and that the undermentioned charges were made for his/her treatment.

1.	Accommodation	- Rs.
2.	Diet	- Rs.
3.	Nursing	- Rs.
4.	Pathological & Radiological Examination	- Rs.
5.	Medicines	- Rs.
6.	Delivery	- Rs.
	Total	- Rs.

That the above amount was received from the patient under proper receipt by the hospital authority concerned.That the above charges are at the rates prescribed by the Port Hospital authority.That the following medicines which do not include proprietory preparations for which cheaper substances of equal therapeutic value are available nor preparations which are primarily foods, toilets or disinfectants were prescribed, the patient during the period of his/her treatment in the hospital. He/she was advised to purchase the medicines from outside as the same were not available in the hospital stock :

Name of the medicines	Price
1.	Rs.
2.	Rs.
3.	Rs.

Date .................Signature of the Medical Officer-in-chargeof the case at the Port Hospital, Paradeep.

3. Subject - Reimbursement of cost of Radiological investigation done in private clinics.

The undersigned is directed to say that as per existing Orissa State Medical Attendance Rules, the cost of Radiological investigations done in the private clinics when such facilities are not being made available to the Government servants and their families at the Government hospital was not allowed for reimbursement. Thereby Government servants are put to much financial hardship when such treatment is required to save the life of the patient. The question of reimbursement of Radiological investigation at private clinics was under the consideration of Government for some time past.

2. Government after careful consideration have been pleased to extend the facility of reimbursement of cost of Radiological examination at the private clinics on emergency cases when such facilities are not available in the Government hospital either due to shortage of films or due to X - Ray machine having gone out of order on the prescribed certificate as follows, granted by the Head of the institution.

CertificateI certify that due to shortage of films/X - Ray machine gone out of order Shri/Smt.........................son/daughter/father/mother/wife/husband of Shri/Smt......................... serving as..............in the Department/Office of is advised for X - Ray examination in Private Clinics/Private Practitioners since this is absolutely essential for the treatment of the patient.Signature of the A.M. A.(Medical Officer - in - charge of the RadiologicalDepartment) with designation (Seal)CountersignedSignature of the Head of the MedicalInstitution with designation (Seal)

3. This order will take effect from the date of issue.

4. This order issues with the concurrence of Finance Department vide their UOR No. 2341 - CS - II. dated 12.8.1976.

5. The A.G.. Orissa is being informed.

(Health Department G.O. No. 32753 - H., dated the 25.9.1976)

4. Subject - Admissibility of treatment of abortion under the Medical Termination of pregnancy Act, 1971

The undersigned is directed to say that as a result of legalisation for termination of pregnancy under the Medical Termination of Pregnancy Act, 1971 a question had been raised whether the expenditure incurred on Medical Termination of Pregnancy is reimbursible under the Orissa State (Medical Attendance) Rule, 1947 or not.

2. After careful consideration the Governor has been pleased to decide that the expenditure incurred by the Government servants on medical termination of pregnancy should be reimbursed provided the medical termination of pregnancy has been performed at Government or other Institutions/Government Hospitals/Institutions approved under the Medical Termination of Pregnancy Act. 1971 and also recognised under the O.S. (M.A.) Rules, 1947.

3. This issue with the concurrence of the Finance Department vide their U.O.R. No. 371 - CS - II, dated 10.2.1977.

(Health Department G.O. No. 5188 - H,. dated 21.2.1977)

5. Subject - Clarification of rule governing medical attendance of Government servants.

The undersigned is directed to say that it has come to the notice of this Department for clarification as to the circumstances in which the parents, children, or step children of a Government servant, can be treated as wholly dependent on a Government servant. It is, therefore, clarified that the general interpretation attached to the words "wholly dependent" as occurring in other rules and regulations, such as T.A. Rules, etc. normally should be taken in account. But in case of a father who is a retired Government servant and earning his own pension he may not be wholly dependent on the Government servant.

2. Further as per the existing practice, vide this Department Order No. 16939 - H., dated 31.8.1967, No. 8851 (23) - H.. dated the 26.4.1968 and No. 17152 - H., dated 18.8.1964, the Assistant Surgeons up to Professors of the Medical College Hospital, Assistant Surgeons posted to the Hospital, Dispensaries, Medical Aid Centres and Primary Health Centres are declared as the authorised medical attendants for the Government servants and their . family members. Therefore, as per the existing orders of Government mentioned above, the Medical Officers of the non - Clinical Departments of the Medical Colleges are acting as the authorised medical attendants. But it clarified that the Bacteriologist, Superintendent, Anti - T.B. Demonstration and Training Centre and Assistant to Bacteriologist and Pathologist are not treated as the authorised medical attendants.

6. Subject - Reimbursement of cost of medicines purchased by the Government servants limits.

In continuation of this Department letter No. 6977 (119) - H,. dated the 17th March, 1973. I am directed to say that certain types of diseases like Diabetes, T.B., Mental Diseases, Leprosy and Filaria require prolonged treatment. In such cases domiciliary treatment can be given to the patient (i.e. Government servants and their family members) unless they are of some serious complications requiring hospitalisation of the patients. The domiciliary treatment can be following up by an Authorised Medical Attendance at the residence of the patient advising continuous treatment for longer duration. In consideration of this stipulation in the G.O. referred to above compelling an A.M.A. to refer a patient to the O.P.O. of a Hospital/Specialist after 10 days treatment is not required in respect of those particular diseases after initial assessment and proper line of treatment is checked out by an expert.

2. In view of the above Government after careful consideration have been pleased to decide that the patients suffering from Diabetis, T.B.. Mental diseases, Leprosy, Filaria, who can conveniently continue domiciliary treatment in their residence without detriment to their day to - day life should not be brought under the rigidity of the Government order cited above for attending O.P.O. of the Hospital/Specialist after the 10 days treatment.

3. This should take effect from the date of issue of the order. But the claims which are pending in the Department/Offices should be disposed of in the light of the above order.

4. It is requested that this order may be brought to the notice of all Authorised Medical Attendants under your control.

(Health Department G.O. No. 16968 - H., dated the 5th July, 1973)

7. Subject - Reimbursement of cost of medicines for the treatment of dependant - parents of Government servants.

The undersigned is directed to say that Government servants are eligible for reimbursement of cost of treatment of their parents when they wholly/mainly depend upon the concerned Government servant. For the purpose of determining the dependency of parents, the Government servants are required to furnish necessacy declaration as per Explanation (iii) of para 2 of this Department G.O. No. 29562 (76)/H, dated the 26th September, 1975. The perscribed declaration appears to be inadequate when a parent has more than one son/daughters serving under the State Government as all his sons/daughters are entitled for reimbursement of cost of the treatment of their parents. This matter was under consideration of Government for sometime past.After careful consideration, Governor has been pleased to decide that a certificate as mentioned below should be given by the Government servant on the body of the essentiality certificate when medical claims relating to the treatment of parents are submitted for reimbursement."I certify that my father/mother/father-in-law, mother-in-law (In case of female Government servants) is wholly/mainly dependent upon me and that no claims have been made for him/her during this period by any other Government servants."(Health Department G.O. No. 3933 - H., dated the 5th February, 1977)

8. Subject - Reimbursement of cost of medicines for the treatment of General Debility.

The undersigned is directed to say that General Debility is not a disease in itself but a symptom complex. As such the reimbursement of cost of medicine purchased on this account to Government servants is not admissible unless the correct disease is mentioned in the essentiality certificate.

2. They are requested to take necessary action to communicate the above clarification to all subordinate officers under their control for guidance.

(Health Department G O. No. 10212-H., dated the 10th April, 1975)

9. Subject - Reimbursement of cost of medicines of the treatment of Anaemia.

The undersigned is directed to say that Anaemia is not a disease in itself, but the after effects of a disease. Mo such, reimbursement of cost of medicines purchased on account of treatment of Anaemia to Government is not admissible unless the disease for which the Anaemia has been caused is mentioned by the authorised Medical Attendant in the essentiality certificate.

2. They are requested to take necessary action to communicate the above clarification to all subordinate offices under their control for guidance.

10. Subject - Sanction of advance T.A. to the Government servants for medical attendance and/or treatment at places outside the headquarters.

Health Department Resolution No. 2444/H., dated 30.1.1970 and subsequent amendment thereto and Government Order No. 20990, dated 20.6.1971 provides for treatment of Government servants and their family members at places outside the headquarters. But there is no provision in the O.S. (M.A.) fcules, 1947 to sanction advance T.A. to the Government servants for the above purpose.

2. In absence of clear provision in the O.S. (M.A.) Rules, 1947, Government servants from various Department are coming forward to sanction advance T.A. for difraying journey expenses for their treatment and their family members as they are facing financial hardship initially at the time of undertaking journey particularly to places outside the State. The Government of India have already allowed such advance T.A. to their employees. This was under examination of State Government for sometime past.

3. After careful consideration the Governor has been pleased to decide that advance T.A. to the Government servants undertaking journey in connection with their medical attendance and/or treatment and of their family members at places outside their headquarters shall be admissible.

(i)On production of a certificate from the medical authorities as mentioned above.

(ii)The advance T.A. for medicine attendance and treatment should to treated as an advance on tour and will be sanctioned in accordance with the same instructions and regulate sanction of advance on tour.

4. This order will take effect from the date of issue.

(Health Department Resolution No. 42167/H., dated 28.12.1978)

11. Subject - Medical Attendance Rules clarifications.

The undersigned is directed to say that a large number of references are being received by Health & F.P. Department for necessary clarification in the matter of Medical Attendance Rules. Most of these correspondences relate to the questionable medical claims where the role of the Medical Officers concerned as well as the Government servants needs vivid examinations and the Departmental proceeding. This requires long process for examination of all such cases. To minimise such type of correspondences, it has been decided that before any such case is referred to the Health & F.P. Department the following procedure may be adopted first :

(a)The medical claims if open to any suspicion or irrelevancy should be referred to the immediate authority of the concerned A.M.A. for scrutiny.

(b)On the basis of the opinion of the said authority, if any disciplinary action is felt necessary against A.M.A. as the same should be referred to the Health Directorate, who will refer the matter to Health & F.P. Department if necessary and otherwise not.

(c)No claims or insistence as such should be referred either to the Health & Family Planing Department or to the D.H.S., Orissa direct in the preliminary stage, (i.e. before scrutiny by the immediate authority of A.M.A.)

(d)The claims which appear to be further of fabricated should be processed basing on the Government employee presenting such claim but not taking the A.M.A. as the centre of all action.

The Controlling Officers have been empowered to disallow claims which do not satisfy the conditions as per Finance Department Circular No. 1248 (117) - F,. dated 15.1.1964.

(e)The cases should be referred to the immediate authority of the A.M. As. or to the D.H.S., Orissa, as the case may be only if the proceedings against the Government employee (claimant) infer that the role of the A.M.A. with relation to the claim is open to suspicion.

(f)All correspondences in this respect should be made confidential.

2. The D.H.S., Orissa has issued necessary instruction to all the concerned Medical Officers to co - operate in the matter.

3. This may kindly be brought to the notice of all concerned under their administrative control.

(Health Department G.O. No. 5200 - H., dated 4.3.1972)

12. Subject - O.S. (M.R.) Rules - Guidelines for proper scrutiny of the medical claims submitted by the Government servants for purpose of reimbursement cost of allopathic treatment.

The undersigned is directed to say that it has been brought to the notice of Government that false and fabricated Medical claims are being made by Government servants supported by false cash memos and essentiality certificates duly stamped and signed by the authorised Medical Attendants.With a view to eliminate such type of cases, Government after careful consideration have been pleased to issue the following guidelines to the authorised medical attendants as well as the Controlling Officers :

1. To the authorised Medical Attendants -

(i)Name, age and the diseases (Block capital letter) of the patient should be mentioned in the prescription.

(ii)Daily dose/quantity of medicines and the duration of its consumption should be mentioned in the prescription.

(iii)In the beginning of the treatment of the patient, costly/expensive medicines should not be prescribed if the conditions of the patient does not warrant to do so before necessary clinical examination of the patient is done.

(iv)Costly medicines should not be prescribed when cheapest substitute is available having equal therapeutic value. Purchase of phials should be avoided as far as possible.

(v)Medicines should not be prescribed for a period of ten days at a stretch since there is every change in the line of treatment during the above period and the medicines purchased by the patient may not be utilised. Prescription shall be made for two to three days and thereafter repeated if required. In this connection Health Department G.O. No. 6877 - H., dated 17.3.1970 may be followed.

(vi)Specimen signature may be made available to the Drawing Officers/ Controlling Officers on demand as and when required.

N.B. - The institutions mentioned in paras (iv) and (v) above are not applicable to the patients suffering from Cancer, Filaria, Diabetes, T.B., Leprosy and such other diseases which require prolonged treatment.

2. To the Drawing Officers/Controlling Officers -

(i)The vouchers should contain the name of Medical Officers, who prescribed medicine and the Cash Memos are issued strictly in conformity with the prescriptions/Out - door tickets/ln - door tickets.

(ii)The medical claims if open to any suspension or ^relevancy, the procedure enumerated in Health Department G.O. No. 5200 (15), dated 4.3.1972 (copy enclosed) may be adopted before passing such bills for payment.

3. This supersede the Circular No. 5365/M.E.T. dated 19.4.1976 of the D.M.E. and T., Orissa Addressed to the all Departments of Government/ all Heads of Department/all R.D. Cs.

(Health Departments G.O. No. 31835 - H,. dated 24.11.1978)

13. Subject - Extension of free medical facilities to the retired State Government servants and members of their families.

The State Government have for sometime past had under their consideration the question of allowing free medical facilities to the retired State Government servants and the members of their families. Pensioners are hard hit because of the withdrawal of free medical concessions enjoyed by them till their date or superannuation, specially when their medical needs are great on account of advancing age and deteriorating health coupled with reduced income.

2. Government after careful consideration, has been pleased to decide to allowed to the retired State Government servants and the members of their families all the medical facilities, i.e. free Pathological, Bacteriological, Radiological, Cardiographic and E.C.C. examination and concessional rates of charges for accommodation in nursing homes cabins paying beds, etc. as well as other medical facilities which were being enjoyed by them immediately before their retirement minus the facility of medical reimbursement.

The Medical Officer may where necessary ask for the pensioner's half of pension payment orders available with does retired Government servants for the purpose of identification while allowing these facilities.This order will effect from the date of issue.(Health Department Resolution No. 16502 - H., dated 27.6.1973)List of Inadmissible Medicines

I

Preparations classified as foodsThe Following Preparation are Classified as Food Whether they are used as Baby Foods, Milk Foods. Invalid Foods, Beverages, Drinks, Etc.

1. Invalid Foods

Albosang (J and I Dechane)Anglowfit (Anglowmed)Alprovit (Cachet)A and N (Alintosch)BournvitaCasilaCasilan - B 12ComplanComplan (Glaxo)Complan Banana FlovourEnvitol (Croslands)GRD (Cadila)HorlicksMaltodexMaltodex - SMaltova (Jagjit)Maxim (British Health)Maxim - HP (British Health)MilproMiltoneMultipurpose FoodsNatal Care (Dalmia)Nuetramul(Gujrat Co-operative)Nurrish (Eskayef)Nutro - proteinNutri - NuggetOvaltineProtal (Godrej)Prosoyal (FDC)ProteenaProviminProvitaProvitexProtinexProtinuels (Alembic)ProtinuelsProtone (Aristo)ProtogenProtein Granules (SYU)Protein Plus Breakfast FoodProtein Hydrolysate (P.H.L.)RagotineRobinson's Patent BarleySantogen VitaminisedSoyal (FDC)Spert (Wander)TrophoxTrophox (Reptakos)Uni - ProteinVitamilk (Glaxo)Viva and Similar PreparationsVivonex (MMC)Zest (DWD)

2. - Baby Foods1

Amul Milk FoodAmul SprayDexolac (Wockhard)Dexolac - HP (Wockhard)Dexolac Special Care (Wockhard)Glacto (Glaxo)Glaxo Baby FoodLactogenLactodexLactofed (Workhard)Lactonil (Citadel)Lever's Baby FoodMilk Care (Dalmia)NesprayNusobee - 18 (Wockhard)Nusobee (Wockhard)Oster MilkParagSimyl - MCT (FDC)Vita Milk Powder and Similar PreparationsZorolac (Raptakos)

3. Weaning Food1

Bal AmulBal AharBoneymix(Glaxo)Carelac (Nestle)Dexolac Rice (Wockhard)FarexNestum and Similar PreparationsNestum Rice (Nestle)

4. Glucose Preparations1

Alconed (Nestle)Glucon - D (Glaxo)Glucose - DGlucose (Dabur)Glucose with Vitaminsand Similar PreparationsNesfit (Nestle)Tionns

5. Liquid Foods and Wines1

Apple Juices and other JuicesOrange Squash and other SquashesAll Alcoholic BeveragesWines and Spirits and SimilarPreparations

6. Meat Extract And Juices1

Chicken Essence and Similar Preparations

7. Carbonated Flavoured Sweetened Beverages1

Soda WaterCoco ColaFantaLimcaGold SpotVimtoGinger Ale and Similar Preparations

8. Protein Rich Biscuits1

Alprobisc (Cachet)Grd Biscuits (Cadila)Nutro BiscuitsPro BriskPro Pack SaltiesProteena BiscuitsThreptin Biscuits/PiecesUni - Protien Briskess and Similar Prepararion

9. Miscellaneous Preparations1

ArrowrootCocoaCorn FlakesIodised SaltsLactoseMalt Extracts/MaltedWheaten FoodsSaccharine TabletsSalt SubstitutesVitaminised ChocolatesOats and Similar PreparationsPreparations commonly used as TonicsTonicsGlycerophosphate with VitaminB Complex, Malt etc. (Proprietary products)Adcco's Compound (ADCCO)Bevita Compound (UDH)B.G. Phos (MSD)B.G. Phos - 12 (MSD)Biomin (Milnex)Blvit Phos (GAJJARS)B - Neuropros (SP LTD)Branervine (Modern Drug)Cadimalt (Cadila)Cabron (East India)Chem - Digeston (Chemo Pharma)Chemo Malt (Chemo Pharma)Deltaplex (Deltakemp)Deyplex (Dey's)Dia - Papain (UDH)Empelix (M and B)Energon (BCPW)Eugadine (UDH)Evofos (Evans)Ferlivone (Siris)Ferilex (TCF)Ferilex Malt (TCF)Ferradol (Parke Davis)Gajjar Tone (Gajjar's)G - Phospho - Lecethin (Calchem)Glycimin (Sunways)Hemo - Darkso Malt (Alembic)Hemiphos (Geoffery Manners)Hepatina Ferrous (Calchem)Hepatina (Calchem)Heprana (Fvans)Heptamin (Cometeck)Hevimin with B - 12 (Napra)Ipcamalt (IPCA)Iphatone (NATIONAL)Ivimalt (Bengal Immunity)La - Biphsos (La Medical)Leciphos Ferri (Sigma)Limovita (Sunways)Livoglopil (OPIL)Mali and Vita - A Compound (M & H)Maltomin (Cipla)Manadol (Geoffery Manners)M and H Elixir (M & H)M and H Elixir (M & H)Metatone (Parke Davis)Metevine (Anakem)Microffer (Napla)Minadex (Glaxo)Minavitol (Morden Drug)Minolaid (TCF)Multivitol (Fair Deal)Navitol malt Compound

(Squibb)Nephamalt (Napha)

Neucalcin (Modern Drug)Neurobin (ADCCO)Neurotone (CST)Oplmat (OPIL)* Note - Milk Powders of all kinds, whether it is full cream or half cream or humanised or fortified with Vitamins and Minerals, Skimmed Milk Powder, either in powder, liquid, condensed or tablet form.Though some products mentioned above may be manufactured under Drug - Licence. The same are considered, Food/ Dietary Supplements taking into consideration the composition of the items concerned.Orheftal (E. Merck)Prabaplex (Pasteur)Pernexin (Sobering)Phosfomin (Squibb)Phosphokemp (Kemp)Phosphoton (Cipla)Piciplex Elixir (P.E. Labs)Prolex - B (Bengal Immunity)Rakto Phospho Malt (Zandu)Renovan (Pasteur)Sharkoferrol (Alembic)Sharkomalts (Fisheries)Siotone (Albert David)Sirimalt (Siris)Siovina (Albert David)Sunmalt (Sunways)Sunplex (Sunways)Tonavit (Fairdeal)Tonocarnine/Forte (Bengal Immunity)Univine (UDH)Univine with protein (UDH)Universal's Compound (UDH)Vibegan (Cal Chem)Vibiton (BCPW)Vinkola (SP Ltd.)Vinkola - 12 (SP Ltd.)Vincola with Vitamins (SP Ltd.)Vino - Lecithin (ADCCO)Vino - Malt (Bengal Immunity)Vintone with Asoka (SP Ltd.)Vital - Cithin (East India)Vitaminised Sanntogen (Cwulfing)Vitmol Compound (MSD)Waterbury's Vitamin Compound (Warnery)Zuvimalt Liquid (Zandu)Toilet Preparations1Preparation normally used for Toilet purposesAstringent LotionsBath SaltsCold CreamsFace PowdersHair TonicsHand CreamsLanoline ToiletShampoosShaving CreamsShaving SoapsShaving StypticsSadin LotionsSoapsTooth PasteTooth PowdersTalcum powdersVanishing CreamsJ.B. PowdersNote - And all preparations in the above groups.Antiseptic - Disinfectants1Anitol (Bubuna)Apptol (Ajanta)ChlorosolChilorooresol (B.P.C.)ClearasolCresolCreosoteDettol Solution/Cream Dettolin (RCI)Hibitane Powder/Cream (I.C.I.)Iteol - 3 (Astra IDL)Lysol

1. Phenol And Phenol Substitutes

Alkaline Phenol Mouth WashPhenol (Carbolic Acid)Phenol Gargle (B.P.C.)Phenol Lotion (B.P.C.)Sodium Phenate SolutionPhenyteSavlon (Johnson)ThymolThymol Glycerine Compound(B.P.C.)Thymol Mouth WashZylol

2. Alcohols

Ethyl AlcoholRectified SpiritIsopropyl Alcohol

3. Glycol1

Propylene GlycolTriethyl Glycol

4. Aldehydes

Formaldehyde SolutionFormalin

5. Acids1

Acetic AcidPicric Acid

6. Iqdine Compounds T.R. Iodine1

Week Solution of IodineIodoform (Powder)

7. Chlorine Containing Compounds1

Hypochlorite Solution SodiumHypochlorite Solution(H.P.C.)Liquid Chloramine Solution(B.P.C)Chlorinathd Lime (Bleeching Powder)Eusol - SolutionHalazone Tablets

8. Oxidising Agents H2 O2 (Hydrogen Peroxide)1

Potasium PermanganateZinc SulphateZinc Chloride

9. Dyes1

Evans BlueBrilliant GreenCrystal VioletMethyl VioletMethyline BlueMelachite GreenScarlet Red

10. Cationic Surfactants Cetrimipe Cream Solution1

Cetavlon Cone. Tine (ICI)Cetavlex CreamSavlon Antiseptic Solution/Cream (ICI)

11. Miscellaneous1

Listerine Antiseptic SolutionKloffen LiquidK - LiquidLiso LiquidTetmosol SolutionFairgenol Antiseptic Fluid/CreamNote - And the Products Disinfectans/(Antiseptics) marked by different Manufacturers containing above Chemicals/Drugs or preparations made out of them unless specifically exempted i.e. made admissible.

II

List of Expensive Durgs, tonicLaxatives or Other Element and Proprietory Preparations"A"Abdec kapsealsAbdec/DropsAbdevit/DropsAbdevit with Lysine DropsAbdecod DropsAbedin with Lysine DropsAbin OintmentAblarl/LiquidAcidol Pepsin/TabletsAcid Enzyme/CapsulesAciminos/EliseirA eivules/CapsulesAqua Ptychotisconc/LiquidAcromalt/LiquidAcrovitaplex Capsules/Drops/LiquidAcrozyme/SyrupAdcodex with Methyl Salicylate/OintmentAdcoo's Compound (RED) LiquidAdcoo's Compound (YELLOW)LiquidAddyzoa/TabletsAdex/OintmentAdexolin Cap (GLAXO)Adical - 12/LiquidAdiliv (Albertdavid)Adiliv Forte Cap (ALBERT DAVID)Adipion - 12/DropsAdivite/CapsulesAdmalt/LiquidAdminol/SyrupA and D PearisAdrari/TabletsAdvit Drops Forte/LiquidAdvit Amin Massege OilAgar - Co/TabletsAgarol/EmulsionAgla AtomiserAgarolsm/LiquidAger Antacid/Tablets/GranulesAgre Tonicum/LiquidAgue MixtureAknepak/Lotion/CreamAknepak CleanserAlkasu/OilAlbo - Sang/Tablets and PowderAlephos/ElixirAletri - Asok/LiquidAletris Cordial/LiquidAletritone Tab/Liquid (INDO FRENCH)Aletrol Uterine Tonic/Alka/OilAllerin/TabletsAllomalt/LiquidAllozyme/LiquidAlmaron/SyrupAlmavit/Drops/LiquidAloes Compound/TabletsAlok Gripe SyrupAlopex/'Lotion/OintmentAlpitone (ZANDU)Al - Proton/Compound/LiquidAlprovit (CACHET)Alsarex/TabletsAltris ElixirAluzyme/TabletsAlvite Tablets/DropsAlvite Forte/CapsulesAl - Vi - Tope/DropsAlvizyme/TabletsAmadropAmagol LiquidAmar Dant Manjan/PowderAmino Bzyme/LiquidAminocoAminodex/LiquidAminoglobin Cap/Liquid

(ADONIS)Aminoplex/Liquid

Amino - Protein/LiquidAminovin Tonic/LiquidAminoxyl ElixirAminozyme/LiquidAmiron/LiquidAmosanAmyglia/TabletsAnacin/TabletsAnakem DropsAndre - Vit DropsAngiers EmulsionAngur Salasa/LiquidAnise Water Conc/LiquidAnodex/OintmentAnol/OintmentAnti BactrinAnti Fug/LotionAnti Flu/TabletsAnthical/LotionAntipyretic LiquidAntol Antiseptic/LiquidApetamine (Tablets India)Appetase (PCI)Aprot (AARON)Aqamin (PFIMEX)Apitolin/ElixirArgentum OphthalmicCollosold/DropsArgentum with Ephedrine/LiquidCollosol/DropsArgotone Nasal DropsArgusal/SyrupAristozyme (ARISTO)Arjin/TabletsArjunin/TabletsArshonyt Mild/Forte/Tablets/OintmentAscozyme (ASTHADROGS)Asgamid/LiquidAshar/TabletsAshoka Compound/LiquidAshok Cordial/LiquidAshok Cordial with Hormones and Vits/LiquidAshokarin/TabletsAskoletris/LiquidAsmaco/LiquidAsmaplon/TabletsAsmin/Tablets/LiquidAsmocide/LiquidAsmolone/Syrup/Tablets Plain/DepotAsmo Rol/ElixirAsokachem/ElixirAsoka Cordial/LiquidAsokavin/Liqiuid/TabletsAsokavin with Hormones/Liquid/TabletsAsok - Ovarian/LiquidAsthawil/LiquidAsthma Relief/PowderAsthma Reliever/LiquidAstyfer (TABLETS INDIA)Astymin (TABLETS INDIA)Asvan/ElixirAtcolysin/DropsAtcovin/Syrup/Drops/CapsulesAuratinum/TabletsAurinol/DropsAyapon/TabletsAuazol/Oral amplesAyurzyme/LiquidAzmol/LiquidAzmosal/liquidAzamatone/Liquid"B"Babco Irin/LiquidBabynol/LiquidBabytone/LiquidBalamrit/LiquidBalshoo Larka/LiquidBanalona/powderBangshil/TabletsBanovit/TabletsBan's Cough SyrupBardase/Liquid/TabletsB. Ascorvit/TabletsBasiton Forte Tab/Cap/Liquid

(SQUIB)Basiton Forte Tab (SARABHI)

Balsymalt/LiquidBayer's Tonic/LiquidB.C.F. Compound/LiquidB.C.F. Gripe WaterB.C.F. Idonex/OintmentB.C.F. Stomach Cure/LiquidB - Colax/TabletsBecadex/Forts/Syr./Drops/Tabs/Cap.Becadexamin/Capsules/Liquid

(KEMP)Becamin/Tablets

Becapc Tab/Cap/Liquid (KEMP)Becelac (PFIMEX)BefloraBecelacBecozyme C Fort EB - ColenBecolysinerc/CapsulesB. Complex with Lysine/ElixirBeniplex/Forte/Capsules/SyrupBeplex (ANGLO FRENCH) FroteCivitBecoptin - Z - ( APPLE)Becosules Syrup (PFIZER)Becozinc (AMERICAN REMEDIES)Benylet/Cough LonzengesBenzocin LozengesBenzomones/InjectionBenzytol/Alcholic/LiquidBestol/LiquidBecofral/ElixirBecolysine - 12/Caps.Becosules/Capsules/SyrupBekovite/Caps.Belcodial/LiquidBecozyme C Forte (ROCHE)Beetrion (FRANCO INDIA)Bekovite/Caps.Belmozyme/LiquidBelvipiex/LiquidBelvizyme/LiquidBenedicts SolnBenelix/DropsBeplex (ANGLO FRENCH)Bestozyme/Tab./Syp.Beflora (INVINEX)Bestrenol/SyrupBetaplexil Forte/TabletsBetavit Forte Cap. (NICLLOLAS)Betonin (Vit. B. Compiex)/ElixirBetonin (BOOTS)Bestozyme (BIOLOGICAL EVANS)Bevitaco Forte/ElixirB.G. Min/ElixirB.G. Phos/Elixir and B.G. Phos - 12/ ElixirBeplex Forte (ANGLO FRENCH)Beplex Forte Viamin B - 12 (ANGLO FRENCH)B.G. Plex/LiquidB.H.Elixir/ElixirB.H. Pills/PillsBi - Agar Oil (Liquid)Bi - Alkazyme/PowderBi - Alumina/SuspensionB.l. Chol/TabletsB.l. Cholera Phace/SolutionBico - Chilate/SyrupBico - Cordial/LiquidBicodin/SyrupBicogadine ElixirBi - Colates/TabletsBi - Coliphos Compound/LiquidBicomin DropsBidical - 12/SyrupBidical with Iron/Tab.Bicovita/Elixir'Bidistase/LiquidB.l. Dysenteryphage/SolutionB.l. Elixir B - Complex/ElixirB.l. Glyceropepsin/LiquidBi. Intestiphage/SolutionBiligen/LiquidBilolax/TabletsBi - Magpaste/PasteBi - Milk of Magnesia/SuspensionBiodex M.S./OintmentBiodyne/LiquidBiofoliron/SyrupBiofol - 12/ElixirBiogumpaint/LiquidBiogripe/LiquidBiomin/SyrupBiomin with Vit. B - 12/SyrupBioprot (BIO CHEM)Biosal Gripe MixtureBiostar (MICRO)Bioviton Compound/Liquid/DropsBiovital (MICRO)Bipad Bandhu/LiquidBipivite/Forte/DropsBipivules/CapaulesBirondcal/TabletsBirond with Liver/LiquidBisedyl/LiquidBishahari/LiquidBis - O - Pep/LiquidBis - Papin/LiquidBispepcal/SyrupBita Pastilles/TabletsBi - Transfusion and Infusion SetBitter Pills/TabletsBi - Typhodphage/SolutionBivinal/Tablets/Elixir/CapBivinal Forte C Viic (Alembic)Bi - Vita. B/SyrupBivit - Phos/Liquid Biviplex (PRIME)Blood - Vigour/LiquidBlood - Vina/LiquidBlood - Vita/LiquidBlosyn (GUFFIC)B. and M. Pills/PillsB - Neurophos/ElixirBoldine/TabletsBonnisan LiquidBonnisan (HAMALAYAN)Boots Urine TestBoro Fax/OintmentBoroline/CreamBowlax/TabletsB.P. Vit/LiquidBrahamdine/TabletsBrahmi Triphal Tail/OilBranervine/LiquidBtanomalt/LiquidBrainuita (BIOTECH)Brentosan/Liquid/Bromal/Liquid/ElixirBromalin/ElixirBromoral/LiquidBromotone/LiquidBromotn MixtureBronchosol/ElixirBrovalco/ElixirBrovimin Compound/LiquidB - Tex Pain BalmBurn Cure/OintmentBurn - O - RubBurn Rub/OintmentBurnol/OintmentB - Vitol/ElixirBeldrops/DropsBroven Bronchial Mixture/Liquid"C"Cadilagripe/LiquidCadimalt/LiquidCaladol/OintmentCaladry/Cream/LotionCalamine/LotionCalamine LotionCalamine with Silicone/LotionCalbisix/SyrupCalci. - K/TabletsCalcilysine/ElixirCalacinol/Syrup/TabletsCalcinol with Iron and B - 12/SyrupCalcinova (ESKYEF)Calciphos - 12/LiquidCalcirol Granules (CADILA)Calci - Rutin - K/TabletsCalcipca AD - 12/SyrupCalcitone/LiquidCalcium - CD Inga/Tablets/SyrupCalcium - D Redoxon/TabletsCalcium Sandoz/SyrupCalcium VIT C and D with B - 12 TabletsCalcium Sandez with Vitamin - C and D/TabletsCalculex - O/PillsCalcury/TabletsCalcurosion/Capsules/SyrupCaldic Calcium - C VITC and D/TabletsCaldicin/LozengesCaldivir/LiquidCaldivite/LiquidCal - D Rubra/LiquidCaleferium/LiquidCalma Balmrit/SyrupCalrich (LIFELINE)Caloshel (Emcure)Cal Ron/LiquidCalpovit F (PFIMEX)Calvimag/SyrupCalvirix/Liquid/TabletsCalviron/LiquidGalvitonCalvitron (CHILIKA)Campoferron/Capsules/SyrupCantilyn/LiquidCapsovit/CapsulesCapyna/Plain/Compound/TabletsCarbindon Mild/TabletsCarbindon Strong/TabletsCarbo Citra/PowderCarbospasmin/TabletsCardatolCardcosol/LiquidCardiased/TabletsCardiotonem Mild/Strong/Tablets/PillsCardmon Co/LiquidCarica - Dizol/LiquidCarisomat/Tablets/CompoundCarmicide Strong/Syrup/LiquidCarminex/LiquidCarmino/LiquidCarmisar/LiquidCarmitab/TabletsCarmozyme/LiquidCarriotone/TabletsCasilan/PowderCasilon B - 12/PowderCastroline Laxative/TabletsCasymal/LiquidCatalin/TabletsC. B. Tina Tab/Cap/Liquid (CAL CHEM)Cebexin (IDPL)Cabion Tab/Drops (MERCK)Cecon Drops (ABBOTT)Celin/Ceun Chewable (GLAXO)Centxplex Cap/Liquid (CENTAUR)Centofer - C (CENTAUR)Chaulmoogra OintChavan Prash with Ashtavarg/PowderChemagar/LiquidChem - Digeston/SyrupChem - Digeston Forte/ForteChem Epper/SyrupChemi - B - Phos/ElixirChemitone B - 12/ElixirChemo - Malt/LiquidCherana/Cough DropsCherry Cap (CACHEP)Chesol/LiquidCheston/SyrupChewcee/TabletsChewcee Tab (CYNAMIDE)Chicken Essence/Oral/LiquidChileplex (CHILIKA)Chilzyme (CHILLKA)Cinkara (HAMDARD)Chinium - Co/TabletsCholinoplex/SyrupCibex Forte with Diastase Tablets/ Liquid (LUPIN LOBOR)Cinpa/TabletsCipules/CapsulesClerasil/CreamClemenstol/LiquidCobadex Forte Tablets/Capsule/Liquid (GLAXO)Cocolax/TabletsCodinga/TabletsCodylax/LozengesColax/TabletsColibils/LiquidColliginol/LiquidCol - Cal - D - B - 12/LiquidColysine/LiquidColloix Sulphur/LiquidCombitone/ElixirCombitone SF/ElixirCombizyme/DrageeComplan/PowderComplan Banana/Flavour/PowderComplizym.e/LiquidCompound Effervescent Powder/ PowderCompound Essence of Peppermint/ LiquidConstilax/PillsCooper's B - Complex/SyrupCooper's Cough Tabs.Cooper's Cough SyrupCord PowderCordial - Aletro - Ashoka/LiquidCoroll/Syrup/LozengesCornac/LiquidCorn and Wart Remover/LiquidCosylan/SyrupCremaffin Pink/LiquidCremaffin FS (EMIL)Croyfer/SyrupCroyvit/DropsCrulivex/LiquidCrumivill/SyrupCurill/TabletsCutfar/OintmentCuticurya Oinf. .Cuticura Talcum PowderCyclovarin/SyrupCydine (CFL)Cyphoids/Lozenges Cypon Drops (GEND)CystexCystolysine/LiquidCystone/Tablets"D"Da Damal/LiquidDabur Aqua Ptychotis/LiquidDabur Balm/OintmentDabour Cholrodyne/LiquidDaburin/LiquidDabur Fluohydric/SolutionDabur Influenza/TabletsDabur Iodised Sarsa/LiquidDabur Malaria/TabletsDabur Mercuricoleate PaintDabur Mritsanjiwani/LiquidDabur Sarbgun OilDabur PyorrhoeaRemedy/LiquidDacetol/LiquidDadrugajinas/OintmentDamagal/DrageesDangine/TabletsDardant/LiquidDardina/LiquidDarkan/LiquidD - Caron/TabletsDecab/Syrup/DropsDacab Superforte/SyrupDecaferon/LiquidDecaplex Forte/Capsules/LiquidDecil/TabletsDeepan/TabletsDeferon/LiquidDeifen Contraceptive CreamDelirek Cap (PLETHICO)Deltahematin/LiquidDeltavite - M/LiquidDeltazyme/LiquidDemultin/TabletsDentamentDentex DropsDentin/PaintDentkure/LiquidDentol/PaintDentol/DropsDentone/LiquidDentyl/LiquidDequadin/LozengesDeschiens/SyrupDesentrall/TabletsDesma/TabletsDettol Antiseptic/Liquid/CreamDettolin (RCI)Devtol/DropsDexorange Plus (WARDEX)Dextropil - D'/PowderDextrose PowderDettolin/Mouth washDexorange's Syrup of Haemoglobin SyrupDiadyn/LiquidDia/Pepco/LiquidDiapepsin/LiquidDiaphorex/Plain/Forte/LiquidDiapsol LiquidDiarex/TabletsDiastase/LiquidDiastin/LiquidDiastos Liquid/LiquidDiasyn/TabletsDiazol/SyrupDiazyme/Powder vDi - Calch Plex/ElixirDiagenzymes/ElixirDigeplex/LiquidDigiecid/TabletsDigest ElixirDesestal (Syrup)Digestive SyrupDigestone/LiquidDigestopan/Tablets/SyrupDigevit/ElixirDigex/Tablets/PowderDiocol/LiquidDipavite/CapsulesDipep/TabletsDiplozyme/TabletsDispeptal/DrageesDispeptase/LiquidDitaquin Super/LiquidDizytone/SyrupDrakshasava/LiquidDropovit/DropsDrycony/LiquidDurol/LiquidDYNA - 6 (PFIMEX)Dynacal (PFIMEX)Dynaglobin (UNIMED)Dynazinc (PFIMEX)Dysentry CapsDysentrolin/Liquid"E"Easterns Cough Cure/LiquidEasterns Stomach cure/LiquidEastobispepsol/LiquidEastogadin/LiquidEastovit/LiquidEdarin/SyrupEdinol/CapsulesEgluvite/TabletsElsocal/TabletsAdhesive BandagesElbizyme/Capsules/LiquidElcarim Elixir (TTK)Ele - B/Capsules/SyrupEledec/kapsealsElectrolytic Chlorine/LiquidElexird Gevit/LiquidElexir NeozymeElexir NeurobinElliman's Embrocation/LiquidElovit/Drops/SyrupElpha/TabletsElphin Pain BalmElsoma Liquid (ROUSSEL)Eltonal - 16/Liquid/CapsulesEmerplex/ElixirEmo Cordial/LiquidEmoform Medicated/Tooth PasteEnerjex (INDOPHARMA)Energon/LiquidEnervit/Tablets/DropsEnopan/TabletsEno's Fruit SaltEnterodarin/TabletsEntrops/OilEntro Vitazyme/TabletsEntrozyvit/TabletsEnz (GALPHA)Enzovit/TabletsEnzymex/Tablets/SyrupEnzytab/TabletsEnzyvit/LiquidEphanol (ROCHE)Ephomag/Elixir/Tablets/SyrupErgadol/CapsulesErgamin/CapsulesErgopex/CapsulesErgoquin/CapsulesEromalt/LiquidErprotein/PowderErythrotone/Capsules/Liquid/SyrupEsbelac (SAIN)Essence of Chicken/Oral/LiquidEstienzyme/TabletsEstypan/Syrup/DropsEstyzyme/LiquidEucalyputs OilEucol/TabletsEu - Enzyme/TabletsEugadine/ElixirEugadin with Lysirte/ElixirEumalt/LiquidEunova Tonic/LiquidEupeptine ElixirEupharma's Sugar TapeEuphomin/LiquidEuroton/DropsEutheria/BalmEuvita/CapsulesEuvitan/Tablets/Drops/ElixirEvofos/Forte Syrup/LiquidEvacool (FRANCO INDIAN)Eve's Cordial/LiquidEvion (MERCK)Eye Nola/Eye Lotion"F"Factocal (PHARMASIA)Fairgenol AntisepticFarobel (GUJRAT DRUGS)FluidFair Genol Hospital StrenthFarex/PowderF.C. Tone/LiquidFeaa Drop/Syrup (ENDOVEN)Fehling's Soln - AFehiling's Solution - BFelamal/LiquidFemaline/LiquidFemiflora/CapsulesFemina (ASHOKA CORDIAL)/LiquidFemiplax/PillsFemix (WOCKHARD)Femocordial/LiquidFentalax/TabletsFerakem/LiquidFepsa/TabletsFerical/SyrupFercee (ALKEN)Fercel 300 (CIFADEL)Feritex Malt/LiquidFerilivine/LiquidFerindomin/TabletsFerilivone/LiquidFeristron - T/TabletsFermina/LiquidFero - B - Liver/SyrupFero - B - Cal/Tablets/SyrupFerodex/LiquidFeroectron/LiquidFerradol/LiquidFerratone/Forte/LiquidFerrton/LiquidFerrocmelate (ALBRT DAVID)Ferroson/LiquidFerrovit (CATALIO)Ferro - Vitol/LiquidFerro Winoninos SyrupFesovit Capsules (ESKAYEF)Fesule (HIGOCHI)Fetex/PasteFever CapsFez (NAFRA)Fezocaf (AMERICAN REMEDIES)Fezocar (CHEM INNOVA)FirronaFitovit Caps (JB)Filibon/CapsuleFluzen/TabletsFolifer - 12/TabletsFoliplex/Liquid/CapsulesFoliplon - 12/LiquidFormodeFourtsb (FOURTS)Fortege/TabletsFructogen/LiquidFruitlax/Mild/Forte/JellyFurvitone/Tablets"G"Gajjartone/Liquid/Plain/CompoundGalacol/TabletsGamophen SoapGarga Phos/LiquidGarg Asmodin/LiquidGarg Ashoka Cordial/LiquidGarg Calciton/liquidGargferol/LiquidGarg Gripe WaterGarg Kafolin/LiquidGarg Liverin/LiquidGarg Multimin/CapsulesGarlic Pearls (RANGAVY)Garill/PillsGasex/TabletsGaskil/TabletsGasofix/PillsGastral/LiquidGastrex/TabletsGastrol/PowderGastrozime/TabletsGastrozyme/LiquidGelco Sponge/SpongeGenelac (ROMET)Gervit/CapsulesGeritone/Capsules/TabletsGeriadrine/TabletsGeriatric Indon/TabletsGermex/OintmentGerms Kutter/OintmentGerobion/TabletsGeronyl/TabletsGestone (ZANDU)Getsit/LiquidGevral/CapsulesGharin/OintmentGinesec (DUPHAR)Ginseng (BIOLOMICAL EVANS)Ginsome Cap./Syp. (SIDMAK)Gintona (LYKA)Gipizyme/TabletsGirko Asokarin Cordial/LiquidGirko Balamrita/LiquidGirko Bromvel/LiquidGirko Dantsudha/DropsGirko Ferripent/LiquidGirko Kanthol/LiquidGirko Karnol/DropsGirko Reddol/LiquidGivit/Syrup/Tab./Caps.Glamur ShampooGlaxo/Dried milk gloxose - D/PowderGlenseng (GLERMARK)Globac CapGlobirex (MAPRA)Globiron (AGLOMED)Glucoferrol/LiquidGluconte/SyrupGlucose - D/Powder/TabletsGlucozyme/LiquidGlusymin/LiquidGlutaplex/ElixirGlutaphos/Tablets/CapsulesGlutazim/LiquidGlycerothymol/Mouth - washGlycero Thymol Compound/LiquidGlycymin/SyrupGlycodin/lozengesGlypep/LiquidGlysovit/LiquidGoitre Cure/LiquidGold Cap (AMRUTANJAN)Golden Ear DropsGolden Terp Vasaka/SyrupGrant - Co/TabletsGreen Punarnawa/LiquidGripease/LiquidGripal/LiquidGripema/Gripe Mixture(CALL COMPANIES)Gripe Water (All COMPANIES)Gripina/LiquidGripo/LiquidGripo Gripe Water/LiquidGriptone/ElixirGrymix/LiquidGrypanil/LiquidGudhal/TabletsGul Vasak/LiquidGumtone/Powder Gyanetone SyrupGyanetone/Syrup(UNIVERSAL MEDICAMENTS)Gynaecolin/LiquidGynedol/SyrupGynosedan/LiquidGynicol/SyrupGynipca/SyrupGynocol/LiquidGynotone/Liquid"H"Haema Range (EMCURE)Haematica Palata/LiquidHaematinic Liver/Cap.Haemivata/TabletsHaemogen/SyrupHaemolin/LiquidHaemoplon/CapsulesHaemostil/TabletsHaemotone/SyrupHaemo - Quinotone/LiquidHaemop (CADILA)Halfer (ROMET)Halib Orange/SyrupHalibuto Orange/SyrupHalical/LiquidHazeline Beauty TalcHazeline 2 - Way Cold CreamHazeline SnowHbdice (ODPL)Hbplease ToreentHb Rich (MERIND)Healax/PowderHelax/TabletsHealax/OintmentHealo - Brom/TabletsHealo - Cordial/LiquidHealogesic/TabletsHealopectin Plain/Forte/SuspensionHealophos/ElixirHealozyme Supper Forte/ElixirHeart Soothin/LiquidHemma PowderHemasto Hepatine/LiquidHematone/CapsulesHemtrine (SANDOZ)Hematrine/Capsules/LiquidHemiphos/ElixirHemiphos (WYETH)Hemo Asorka/LiquidHemfer (ALKEM)Hemobin with Liver Ext/LiquidHemo - Phos/LiquidHemocare (MMC)Hemochromin/CapsulesHemo - Drakso - Malt/LiquidHemoferin/LiquidHemoferin Cilver Ext/LiquidHemofolbin/LiquidHemogenic Compound/LiquidHemolivit/Tabiets/ElixirHemopatol/LiquidHemoplex/TabletsHemo - Quinotone/LiquidHemoran/LiquidHemovine/LiquidHemsudha kdh/LiquidHeary's Omum CarpoorHepa - 70/Tab./Drops/SyrupHapabin/LiquidHepachol/LiquidHepafolin/LiquidHepanate/LiquidHepargen with Methonine and Choline/ LiquidHepartone/LiquidHepason/LiquidHepasules/CapsulesHepasules (BIOLOGICAL EWANS)Hepatina/Syrup FerrousHepatex/LiquidHepatone/LiquidHeptuna/CapsulesHepatoglobine/SyrupHepaviron/LiquidHepavitrone/LiquidHepazol Cordial/LiquidHepoferrum/Cap./LiquidHepovite/GranulesHepp (LUPIN)Heprona/SyrupHeptamin/ElixirHeptamin Oral/LiquidHarbal Biters/TabletsHereolax/Milk/Strong/TabletsHerobolax (HIMALAYAN)Herbo - Sulpha/TabtetsHerbotone/LiquidHerzolan/LiquidHevimin with B - 12/LiquidHevimin Co with Folic Acid/LiquidHexabrom/ElixirHexaplex/TabletsHexaron/SyrupHexavit/TabletsHi - Phos/LiquidHill's Cough SyrupHill's Glycerine/LiquidHill's Gripe WaterHill's LinimentHill's Pain BalmHill's ThroatpaintHimcolin/OintmentHimrodas PowderHi - Nutrone/Oral/LiquidHipro (AMERICAN REMEDIES)Honey Proliquid (MAYO)Horlicks/PowderHoromo - Gerobion/TabletsHromopirin/TabletsHornby's TabletsHormotone - Mild - Forte/Tablets/LiquidHovite/Syrup/Tablets/DropsHycibex Cap/Liquid (PHARMED)Hydary Skin Cure/LiquidHydrogen Peroxide/SolutionHydropron/LiquidHydroprotein/LiquidHypocal/SyrupHypotone/Liquid"I"Iberol Tab/Liq/(ABBOTT)I.C.C. Elixir Idiglobin (IDPL)Igol (RAPTAKOS)Imeron (RALLIS)Improvin (ARMOUR)Incremin/Drops/SyrupIncremin with Iron/SurupIncretone ElixirIncremin Drop/Syrup (CYNAMID)Ind - Compound/liquidIndocolates/CapsulesIndoliver/LiquidIndocordial/LiquidIndo Malt/LiquidIndoulex/LiquidIndozyme/LiquidInfant Carminat/TabletsInfladin/LiquidInfluenza Mixture/LiquidIngazyme/Tablets/SyrupIntestozyme/TabletsInvotone - H (JEWIRIK PRODUCTS)lodex/Ointmentlodex with MethylsalicyLlate/OintmentIodised Sarsaparilia/LiquidIodised Sarasaprimla with Mercury and Aresenic/LiquidIodised Sarsa/Liquid lodogel Compound/PowderI.M.S./Ointment loquin/TabletsIpcamalt/LiquidIpcamin/TabletsIpcatone/SyrupIpcavite/Syrup/Forte/CapsulesIrin Glyceropersin/ElixirIrivine/LiquidIrinvita Compound/LiquidIrin - Vitaphos/LiquidIrodex/LiquidIroplex/LiquidIroplon/LiquidIsobael/GranulesI-So-Gel (GEL)Isovin/LiquidIteol - 3/Liquid Itwel (JENERIK)Ivi - Malt/LiquidItwel (JENERIK)"J"Jaglax/TabletsJagson Pain BalmJaimar JellyJakhmeruz Pink/OintmentJanovit (JANUS)Jaylysin/Syrup/DropsJ.K. 22/TabletsJoamina/LiquidJodol J.P.Tone (JAGSONPAL)Julabin/TabletsJulax/TabletsJuritap/LiquidJwarantika/LiquidJyoti Bindu/Liquid"K"K - 5 Medical Hair TonicKabz - Har (BAIDYANATH)kafbin/SyrupKafonul/LiquidKafsol/LiquidKafu/LiquidKalmegh Compound/LiquidKalmegh Liq.. Comp.Kalzana/TabletsKalzana/SyrupKampip/LiquidKanormal (GERMAN REMEDIES)Kaolin with Opium MixtureKaran Bindu/LiquidKarmitol/LiquidKarnative/LiquidKarpin LotionKarvol Inhalant/CapsulesKayzyme/LiquidKemivit/CapsulesKemplivite/CapsulesKenazyme (SMITA AND KENNER)Kec - karpin/OiiKepler Multivit/Capsules with SharkLiver OilKepler Malt ExtractKesa Drops/DropsKesa Malt/LiquidKesrijivan (ZANDU)Kesazyme/SyrupKhandeliab Gripe WaterKhujlina/Pills/OilKilik/LiquidKinetone/ElixirKinetone (BOOTS)K - LiquidKlofen/LiquidK.M.P. SuspesionKloflozen/LozengesKoflyn/TabletsKofol/P il IsKof - Tone/LiquidKolaria/LiquidKolog PowderKolrub/OintmentKosmobroad/SyrupKotephrol Kdh/SyrupKotert - Vask Kdh/SyrupKotia Bebizol/LiquidKotia Jeevatdhara/ElixirKozymidin/LiquidKremina Kdh/ElixirKrime Hun/TabletsKriminash/TabletsKristal/Tooth PasteKruschen Salt/PowderKufex Kdh/SyrupKuffzol/SyrupKuf Ku./SyrupKynotomine/Tablets"L"Lacplex (ZENITH)Lactare (TTK)Lacteena/LiquidLactisyn/Oral ampulesLactobec (CRIPS)Lacto - Calamine/LotionLactodex/PowderLactoferment/TabletsLacto - Lysine/SyrupLady's Cordial/LiquidLalshad/BalamentLa - Multivitamin/TabletsLaviest (FRAN - COINDIA)Laxagol (with Phenod Phtholein)/SuspensionLaxaiax/TabletsLaxil/TabletsLaxin Don/TabletsLaxo/TabletsLaxoflora (DEVS)Laxolax/Mild/Forte/TabletsLaxolein/TabletsLaxomil/TabletsLaxophen/TabletsLeciphos/ElixirLee - Plex/SyrupLeptaden/TabletsLeucocide/TabletsLeucogen/PiilsLeucorrhin Nos. 1 and 2/LiquidLeukora/LiquidLevina/TabletsLibatone Ferri/LiquidLibforte/LiquidLibinal/LiquidLibraphos/LiquidLifodex/LiquidLi - Mic Forte/LiquidLimceeTab (SARABHAI)Limical/Powder/BiscuitsLimovita/SyrupLipidex/Caps.Lipotro/SyrupLiq MenorinLiquition/LiquidLiso/LiquidListerine Antiseptic/LiquidListerine Antiseptic Throat LozengesLittle's Gripe WaterLittle's InhalerLittle's Oriental BalmLittle's Tiger Brand Eucalyptus OilLivalbrom/SyrupLivamine - 6/LiquidLivco (VILCO)Liver - Bel/LiquidLiver - Bin/LiquidLiver - Gen/Tabttes/Liquid/SyrupLivernut - 12/LiquidLivernut Iron/LiquidLivernut/CapsulesLivertone/Pills/LiquidLivex/Tab./Syrup/DropsLivex/TabletsLivgain (MPI)L.i - Vidrops - B/DropsLi - Vidrops - M/DropsLiviferrol/LiquidLi - Vimalt/LiquidLivirubra with Folic and B - 12/LiquidLivitaron/LiquidLivitione/LlquidLivitione Forte/LiquidLivo - B ComplexLivo - B Complex with B - 12/SyrupLivobin/LiquidLivo - B - Phos/LiquidLivodex/LiquiaLivodex (BIOTECH)Livofer/CapsulesLi vogen/Caps./LiquidLiovoglopil/SyrupLivoluk (PANACEA)Livomagna/CapsulesLivomaz with Ext Folic Acid 12/LiquidLivominex/ElixirLivomyn/Tablets/Drops/SyrupLivona (GLENMARK)Livopep/LiquidLivosin/LiquidLivosin (JUPITER)Livosol/LiquidLivospin/LiquidLivotone/LiquidLivotrit/Tabs./LiquidLivotrit/Tab/Liquid (ZANDU)Livo Usan/LiquidLivozyme-12 with Ext. Folic Acid/LiquidLivrol/ElixirLivules/CapsulesLivules with Folic Acid and Vt. B-12/CapsulesLorexame Antiseptic/Dusting Powder/Head LotionLucogyl/CapsulesLukol/TabletsLukure (TTK)Lunarex/Mild/Forte/TabletsLupifolin-12/LiquidLupimalt/LiquidLupivite Drops/LiquidLupizyme/LiquidLycal-12/SyrupLycotonic/LiquidLycozyme/LiquidLypolex/SyrupLysatone (CITADEL)Lysical/LiquidLysicon-V (KLARSEHEN)Lysidex/SyrupLysimin/Drops/Elixir/Tab. /SyrupLysin D-2/DropsLysin-12/DropsLysindon-B/LiquidLysinex/ElixirLysiron Drops (NRJET)Lysivit/DropsLysivit/SyrupLysol Special/LiquidLysol/LiquidLysovit/Tablets"M"Macalvit/SyrupMaclean Brand Indigetion PowderMacraberin Forte (GLAXO)Madhu PrashMadhurin/Tablets/DropsMadhu Tab./TabletsMagaffin/LiquidMag-MagMagnadyn (PFIMEX)Magnolax/LiquidMagnine/TabletsMagnomint/Liquid/TabletsManix (WOCKHARD)Manoll (CHARAK)Malaria MixtureMalodin/LiquidMalteen/LiquidMaltinee/LiquidMaltiviron/LiquidMaltodex/PowderMaltofer/LiquidMaltomin/LiquidMaltorix/LiquidMalt and Vt. A Compound/LiquidMaltmiol/Liquid'Manadol/Liquid/TabletsManavit/TabletsMangal BalmMangal MalamManhar Gripe WaterManner's Gripe MixtureManner's Health Sale/LiquidManoll/Jelly/TabletsMarlin/LiquidMartin's Antiseptic CreamMartin's BalmMartin's lodin OintmentMartin's Malt with Vit. AMartin's Prickly Heat PowderMartin's LimimentMarvita/LiquidMary - Sulf - Sulphonated Hair ShampooMaster BalmMatrifortMaxamin/Forte/CapsulesMaxirin Cap. (UNIVERSAL GENERICS)Mayfer (MAYO)M.B. Dex/OintmentMecholin/LiquidMechosito/LiquidMecolin Plain/LiquidMedi Creme/CreamMedidrops/DropsMedilysin/LiquidMedimalt/LiquidMediphos/LiquidMeditab/TabletsMedivit/CaspsulesMedizyme/CapsulesMedicated Tooth PowderMedomalt/LiquidMemorax (BAIDYANATH)MendacoMendine/OintmentMendo Asoka/ElixirMendo - Diasine/LiquidMendo - Gastrin/LiquidMendo - Sarsae/LiquidMendo - Liver/LiquidMendo - Valerian/LiquidMendo - Vine/LiquidMenofel/TabletsMenogen/LiquidMentat Tab/Liquid (HIMALAYA)Mento - Rub/BalmMercoplex/Forte/Liquid/CapsulesMerocovite/Forte/Tablets/Syrups/CapsulesMeridol/ElixirMerilax/TabletsMerimalt/TabletsMeriphosmin/ElixirMersina/TabletsMerizyme/TabletsMetadrops/DropsMetalin/Oroa I/LiquidMetatone/LiquidMetavine Compound/LiquidMethicol/SyrupMethicol/LiquidMethidex/OintmentMethiliod/PowderMethischol/Capsules/SyrupMethonine with Choline/SyrupMethionin with Choline Syrup/SyrupMethiozol/LiquidMethizol Pediatric/SyrupMethylsalicvlate/Ointment/LinimentMetules/CapsulesMicrofer/LiquidMilkane. H./OintmentMilkan PasteMilkan Shark Liver Oil OintmentMiikan Sulphanilamide/OintmentMilken Sulpher LotionMilk Digest/TabletsMilk of Mangnesia (Manufactured by Various Company)/Liquid/Suspension/ TabletsMilkomag/Tablets/LiquidMilton Antibacterial Soln.Minadex/SyrupMinadin (Minadin)/SyrupMinaferrol with Vit.E/LiquidMinaphos/SyrupMinavit/CapsulesMinavitol/SyrupMinigadine (RAPTAKOS)Miniplex/DropsMinitone Plus (UNIVERSAL MEDICAMENTS)Minogen (MPI)Minolad/SyrupMinotone/LuquidMintab/TabletsMint Cold and Pain Relief/LiquidMintee Mouth WashMinzana/PowderMiproten (PCI)Mittavin/CapsulesMivets/TabletsMivets - G/TabletsModex/OintmentMolivex Plain/Compound/LiquidMonobevine/SyrupMorris Stomach Cure/LiquidMoritone/LiquidM - 2 Tone/LiquidMucibael/GranulesMukta Cordial/LiquidMulmin Cap (JUGGAT)Multi Bay (BAYER)Multibion/Drops/Syrup/Tablets .Meltidec/LiquidMulti - Drops/DropsMulti Fol - 12/Forte/LiqusulesMultilysine/SyrupMultimalt/LiquidMultimin/DropsMultindomin/TabletsMultiplon/CapsulesMultiplon - M/CapsulesMultisham/CapsulesMultitonik/LiquidMultiviflor/DropsMultivir/Drops/CapsulesMultivin Frote/CapsulesMultivit/DropsMultivitamin/Tablets/Drops/Liquid/ Capsules/Syrup (of all Companies)Multivitamin with Lysine/DropsMultivitamin Plex Forte/CapsulesMultivitamin/TabletsMultivitaplex Frote/Elixir/Tablets/Drops/ CapsulesMultivite/Pallets/Drops/TabletsMultivitonic/SyrupMultizyme/LiquidMum-Deodorant/CreamMustong (TTK)Myadec/Kapseal (MYADEC/KAPSEALS)Mycol/TabletsMynberrys Compound/LiquidMyron/TabletsMyvitel/Syrup"N"Naniks Amoti Ointment/OilNature Care (DABUR)Naphamalt/SyrupNaphavit/DropsNardyl/TabletsNaresol Nasal/DropsNarvinol/LiquidNaturolax (INFAR)Natles/Elixir/TabletsNiqicap (INFAR)Navi - B - Fol/SyrupNavicad/Tablets/SyrupNaviglobin/SyrupNaviminol/Drops/SyrupNavinules/CapsulesNavitol Malt CompoundNavzol/TabletsNecophos/LiquidNectalax/TabletsNactarine/OilNectarine PearlsNectarine Pearls with Vitamins and Hormons/TabletsNed/TabletsNeko SoapNembolin/TabletsNeo/TabletsNeo - Calcin/ElixirNeo - Cordial/Liquid/InjectionNeo - Epinine Nos. 1 and 2/SprayNeo - Ferilex/Caps/LiquidNeo - Ferilex/Liquid/Cap. (RALLIS)Neo - Gastrozyme/LiquidNeo - Fortindon/TabletsNeogadine/ElixirNeogadine Sulphoguaiacolated/LiquidNeo - Gynergen/TabletsNeo - Hematina/SyrupNeokim/SyrupNeo - Proteen (Powder/Liquid)Neovitacaps Forte/CapsulesNeoviton/CapsulesNeozyme/TabletsNerviton (ALEMBIC)Nervo - Plex/InjectionNetra Gulab/LiquidNeurolac (RESQU)Nerolecithin/SyrupNeuragen (INDOFRENCH)Neuro - Phosphate/LiquidNeuro Phosphate Elixir (ESKAYEF)Neuroson - 12/LiqyidNeurotone/LiquidNeurotop (UNIVERSAL GENERICS)Nevoss/TabletsNevrovitamine - 4 - 'A' - 'C'/Tablets/GranulsNewcordial/LiquidNew Esdavite/TabletsNips Cough DropsNutri MaltNixoderm/OintmentNokuff/Ceodeine and Ephidrine/Syrup/ LiquidNopaih/LiquidNopin/BalmNormvit/SyrupNourison/CapsulesNovozyme/Tablets/LiquidNuasoka/LiquidNucitron/LiquidNucol/LiquidNucompound/LiquidNuferon/LiquidNuhem/LiquidNumerovits/Drops/CapsulesNumin/LiquidNumin Forte/LiquidNutribeal - S (NUTRIT)Nutrifil/LiquidNutrifil (UNIVERSAL GENERICS)Nutrima/Tabs./SyrupNititone PowderNutriplex/ElixirNutriplox Forte/Syrup/Caps.Nutriplon/LiquidNutrisan/Caps.Nutrolin - B/Caps,Nutrdlin 'B'/Tablets/Caps.(CIPLA CHEMO PHARMA)Nutrolin - B Syrup/Capsule (CIPLA)Nutrolysate/LiquidNutrotone/Oral/LiquidNutrozym/Caps.Nycil/Powder"O"ObenylOjus/Tablets/LiquidOkasa/Tablets (Silver/Gold)Okay Pills No XXXO.K. Malt/LiquidOlivine Massage OilOlpro (LYKA)Olosyn/OilOmilcal (FRANCOINDIA)Omilcal - F/SuspensionOmin/LiquidOne A day CapsOne Be (LUPIN)Opical Xll/SyrupOpical - D/Tab.Opidex/OintmentOpilax/TabletsOpil Gripe MixtureOpil Pain BalmOpimalt/LiquidOpivitol/TabletsOpizyme/SyrupOpilets Film/TabletOrhettal/LiquidOrheptal (MERCK)Orivite Forte/Drops/Syrup/CapsulesOrzyme/LiquidOrliver/Capsules/LiquidOrtho ApplicatorOrucylin/TabletsOllervit/LiquidOsifort - F/Plain(INTEGRATED BIO - SYSTEM)Osifort - HSCap (INTEGRATED BIO - SYSTEM)Ossidos (WOCKHARD)Ossevite Cap (WYETH)Ossopan (TTK)Ossopan/TabletsOster Milk/Dried MilkOstocal (CIUMTAB)Ostocalcium B - 12 Liquid (GLAXO)Osrocare (APPLE)Ostomalt/LiquidOvimaliqOvoterin/LiquidOvolutolin/LiquidOvoutoline (ZANDU)"P"P - Zyme (GAYATRI)Pabaplex/LiquidPanchan Sudha/PowderPainaprin/TabletsPain Balm/OintmentPain Destroyer/LiquidPainex/TabletsPainicure/OintmentPaintex/LiquidPaladac/LiquidPalamin/Plain/DropsPalamin Compound/LiquidPallrywyn/Forte/TabletsPalymin/Liquid/DropsPamantak/OintmentPanacaedam/ElixirPanacod/LiquidPanaferon/LiquidPanacordial/LiquidPanamin/LiquidPanazyme/LiquidPanaminos/LiquidPanadex/OintmentPanaplex Forte/LiquidPanavine/LiquidPanoplex B - 12/ElixirPanovin/Compound Plain/CGauiacol and Creosote/Liquid/ElixirPanteen Vitamin Hair TonicPanvit/Drops/TabletsPanzynorm/DrageesPapu Cough and Throat Tabs./TabletsPapu Gripe WaterPapu InhalerPapulax/TabletsPapu OintmentPapu Pain Balm/BalmPapyta Forte/Liquid/TabletsParagol/EmulasionParalytol/LiquidP^suma Strong/Tablet/InjectionPavitin/ElixirPacivit/TabletsPearl Tone (INDCHEMIE)Pediatrin/Elixir/DropsPedilax Milk/LiquidPediplon/DropsPedivit/DropsPedivitm./CapsulesPedrix/SyrupPekavit Forte/CapsulesPencilin LozengesPenorub with M.S./OintmentPenotrane Dusting/PowderPenotrane Pessaries/TabletsPenotrane Tincture/LiquidPenovan/LiquidPentavite (VICHOLAS)Penzime/TabletsPeomalt/LiquidPepadiastase/LiquidPepco/ElixirPepco with Morphine/ElixirPep Diystase/LiquidPepfiz Tab. (RAINBAXY)Pepliver/LiquidPepol/TabletsPepsi Digestive CompoundPepsinozyme/LiquidPepsiplex/TabletsPepsomirin/Tablets/LiquidPepsol/LiquidPeptide (ETHIMED)Perchcal (PERCH)Pericalvit/SuspensionPericordial/SyrupPeridex/SyrupPeriplex with Enzymes/Syrup/CapsulesPerivite/DropsPerlivite/CapsulesPeriferon/SyrupPernavit/Dragees/SyrupPesulin/SuspensionPesulin - O/SuspensionPetrolagar/Forte/Plain/SuspensionPhenocalcine/TabletsPhilips Milk of Magnesia/Tablets/LiquidPhi/PowderPhosopho Bl/TabletsPhosphokern/LiquidPhosphomecithin/LiquidPhosfomin/Liquid (PHOSFOMIN)Phosfomin - Cum - Iron/LiquidPhosphoton/Oral/LiquidPhosphovitamin/LiquidPicfplex/ElixirPicivit/Drops/ElixirPilex/Ointment/TabletsPilzano/PillsPinotab/TabletsPiparid/TabletsPipex/TabletsPiya Multi Vit/TabletsPlanitab/OvulesPlastets/TabletsPlastules/Liv./Cap./Folic/Caps./B - 12/ Cap./ElixirPlebex/ElixirPlex/LiquidPolasta/PoulticPolivol/LiquidPoly - B (LARK)Poly - B - Complex/B - 12/SyrupPoly - B - Complex with Vit. C/Liquid/Syrup/TabletsPolybin/Drops/SyrupPolybin (MERCK)Polyvitamin/TabletsPolyvit - 9/TabletsPolyvit/DropsPolyvit/Drops/Syrup/TabletsPolyvit - 11/Caps.Polyvitamin/Drops/Tablets/Syrup(ALL COMPANIES)Polyvitamin/TabletsPolyvitamin Prophylactic/TabletsPolyvitamin Therapieutic/TabletsPoly - Vit - Calcium/Syrup/TabletsPolyvit Hepar/LiquidPoly - Vit - Heper with FolicacidB - 12/LiquidPolyvitin - M/TabletsPosex/Forte/PillsPotenza/PillsPower Pills/PillsPremilets/TabletsPreceptin/Contraceptive GelPregniton/TabletsPrenale (SPENPHARMA)Prenatal/CapsulesPrenex/CapsulesPrickly Heat PowderPrimobrom/LiquidPremocod/LiquidPrimopect Forte/LiquidPrimophos/LiquidPrimoples/LiquidPrimovit/DropsPrimozyme/LiquidPrimozyme (PHYTO)Procasenol/GranulesProbofex (WOCKHARD)Proflex (UNIMED)Prolifex/Syrup/TabletsProlita (LITIKA)Prolypo/LiquidProlysin (ASTHA)Promolan/PowderPronit (SRESAN)Pronit Drop (SRESAN)Pronit - Lac (SRESAN)Pronotrin (CFL PHARMA)Prorocal Plus (EMCURE)Prosan (SANDOZ)Protanto (HIGOCHI)Protein Hydrolysate/LiquidProte - 12/PowderProtex (CATALIQ)Proteus PowderProtimino/LiquidProtiex/PowderProtinex/PowderProtinozyme/LiquidProtinules/PowderProtobex (CENTAUR)Protocasetin/PowderProtodol (DOLPHIN)Protodol/LiquidProtogen/PowderProtoglobin (RESQUE DRUGS)Protolysate Forte/LiquidProtone/LiquidProtop (ZENITA)Protostan - Z (SOL)Protovit/Drops/Tablets protovinl/LiquidProtozyme/LiquidProvita/PowderProvitex/PowderPtychotis/TabletsPtychosoda/TabletsPtycho Soda Co./TabletsPtychozyme/ElixirProtex - 12/PowderProteus PowderPudin Hara/LiquidPulimocod Plain/with Greosote and GuajacolPulnon/LiquidPulmocod (STADMED)Pulmotone Plain/LiquidPulmotone Codeine/LiquidPulmovit/LiquidPulv Bonkolo/PowderPumilet/TabletsPurilla/LiquiaPurity lodian BarleyPushcal - 12/SyrupPushgynol/LiquidPushron/Syrup/DropsPustin/PowderPushtina/TabletsPushvit/SyrupPushvit with Lysine/DropsPushzyme/SyrupPyorin/LiquidPyorina/PowderPyorin Special/LiquidPyorex/LiquidPyrinol/LiquidPyrohaemin/Liquid"Q"Qinodex/LiquidQixo/TabletsQueen's BalmQueen's Balomrit/LiquidQueen's Cough SyrupQeen's Gripe WaterQuino - Haemogen/SyrupQuinolivon/LiquidQuino Plasmol/Strong/LiquidQuinosol/LiquidQuinotone/LiquidQuito Cream"R"R. Compound/TabletsRakto Phospho Malt/LiquidRalgertone/DrageesRalvitamin/DrageesRamadex Iodine Methyl Oint.Ramban Ague MixtureRamban Amrit MixtureRamban Balamrit/LiquidRamban LinimentRamban Milk of Magnesia/LiquidRamban Pain BalmRamban Peppermint Co./LiquidRamban Ringworm LotionRamban Skin Oint.Ramban Toothache DropsRamban Pain Killer/Liquid/Drops/ Ointment/LotionRampen Gripe Mixtures/LiquidRampen's Gynomaz/LiquidRanferon - 12/ElixirRanvit/'Elixir/Cap.Ranvitol/Syrup/Caps.Raptakos Powder/Drops/Ointment/ LotionRaricai/Suspension/TabletsRasgent/PowderRapsovin (Raptakos)Raricap/Raricap - L (ETHNOR)R.B. Glue/CapsulesR.B. Tone/Syrup/ElixirRibtone (MEDLEY)R.C.K./TabletsRecolvin/LiquidRecolvin with Aresnic/LiquidRecosen/TabletsRedin (FOURTS)Rediplex Cespi IndustriesReditone (BLUE CROSS)Redoxon Tab. (ROCAE)Regulax Mild/TabletsRegulax Pill Strong/PillsRejucalcium/LiquidRemorin/lnjectionRennie/TabletsRenno Pepsin/LiquidRenovan/LiquidRevital/Capsul/Syrup (RANBEXY)Richpro (LARK)Richzyme (LARK)Ricketin/DropsRing Cutter/LiquidRing Ring/OintmentRingworm LotionRingworm OintmentRipanto/OintmentRipason/TabletsRivizin/TabletsRobinson's Patent BarleyRobinson's Pearl BarelyRocbury/CapsulesRocfer/ElixirRoofer M. F./TabletsRocvite/Forte/Elixir/Drops/CapsulesRololerol/LiquidRololax/TabletsRoloplex/SyrupRoloplex - S - Forte/Tablets/SyrupRolovit/Drops/TabletsRolovit Forte/Tablets/Liquid/DropsRolozyme/LiquidRolysine B - 12/LiquidRon/V - Plex (Shreekrishna)Rosalin/LinementRosiron (ORD)Rosy Capsules (ARMOUR)Rovigon (ROCHE)Royal Elpha/TabletsRoyol Otolin Eye DropsRoyopilla/PillsR - Palryn/TabletsRubex/OintmentRubical - D/TabletsRubica! - D - with Lysine/SyrupRubimalt/OintmentRubipepsin/LiquidRubivitta/LiquidRubracal/D/Syrup/TabletsRubiracaldin/SyrupRubragran HP (SAPABHAI)Rubraplex/Elixir/TabletsRubr - on/ElixirRubraton paediatric/ElixirRubravit/CapsulesRuby - 1/Drops/Liquid/TabletsRubylysine/DropsRubzone/OintmentRuma - Heal/TabletsRumalaya/Tablets/CreamRumatone/PillsRumofren/Tablets/CreamR - VIT - D - 2/GranulesRymany/Tablets"S"Saccharine/Tablets/ (all companies)Sachharine Sodium/TabletsSafez (Prizn) Safi (HAMDARD)Sahna Oil Comp.Saldigestin/PowderSulphos/TabletsSalt Tabs.Salvizol/LozengesSanguligen/SyrupSaniline/LiquidSanimalt/LiquidSanividol/LiquidSantevini/LiquidSantiveni (SANDOZ)Sanvitone (AKIN)Sahzyme/Tab./Liquid (UNISANKYO)Sarphorex/LiquidSatavarex (ZANDU)/Satizyne Capsule (Time Lab.)Savlon Antiseptic/Liquid/Cream/ LozengesSavouryn/GranulesSebolin (SMITH and KENNER)Sedatin/LiquidSedival/LiquidSelachomalt/LiquidSelective Mixed Cholectitis Cystitis VaccineSelsun/Suspension/SampooSemits Milk of Magnesia/TabletsSenalax/TabletsSenolax/Granuels/TabletsSensa Herb (VILOC)Senzine/Tablets SENSA SUPRCVRCOSensur Ointment (LYKA)Sepex/Dusting PowderSeptilin/TabletsSero Bismozyme/LiquidSero Bromides/LiquidSero Citrate Pulv/PowderSero - Compound/LiquidSero Gripe WaterSero Salt Pulv/PowderSero Sulphazyme/PowderSerotone/LiquidSerpina/TabletsSerpinol Compound/TabletsSioplex Enzymes/LiquidSioplex - Lysine/ElixirSiotrat LiquidSiovina/Oral/LiquidSiozyme/TabletsShakti Rasyan/TabletsSharkoferrol/LiquidSharko Maltone/LiquidSharkomalt/LiquidSharkovit/LiquidShelcal (ELDER)Sheri Carnis/LiquidShilajit (DABUR) Siderfol (RAPTAKOS)Sider Plex Drop (RAPTAKOS)Siledine/TabletsSilver Pain BalmSapera/Mild/TabletsSapera Forte/TabletsSarbyna/TabletsSaribadina/LiquidSiriprotin - V/GranulesSiris Asmasedin/Liquid/TabletsSiris Cardial/TabletsSiris InhalerSirimalt/SyrupSirivita/Syrup/TabletsSirivital/CapsulesSirolex/LiquidSishuda/TabletsSixapp (FRACO INDIAN)Six - C/OintmentSkelimin/ElixirSkinment/OintmentSlimerex/PowderSolan's/Balm/LinimentSoda Ginga - Mint Tabs./TabletsSodamint (ALL COMPANIES)/TabletsSoftvac (LUPIN)Solupan/SyrupSolu - Resorcinol/Hair TonicSomapan/LiquidSpmizyme/LiquidSooktyn/TabletsSorbalka/LiquidSorbilex/LiquidSorvicin Tab./Drops(EAST INDIA)Spasma/Liquid Spasmoiine/Liquid Special Cholera Tab.Speman (HIMALAYAN)Speman/Forte/TabletsSpergen/TabletsSpermatone/LiquidSpogel - Co/PowderSpolax/GranulesSporolac/Tab./Powder

(UNISANKYO)Spr Compound/Liquid

S - Pyric/TabletsStanavit/Tablets/DropsStamazyme/ElixirStandatone/LiquidStanlavit/LiquidStanlazyme/LiquidStanzyme/Emulsion/LiquidStimulive (FRANCO INDIAN)Stk's Gripe WaterSindol Pain Balm/OintmentSindol/LiquidSioplex Li/Spine (ALBERT DAVID)Siotone (ALBERT DAVID)Sirifolin/LiquidStk's Thio - D - Calcium/TabletsStk's Thio - Kof, with Vit, A and D/SyrupStk's Toothache DropsStomach Cure/Liquid (All COMPANIES)Stomax/LiquidStopache/TabletsStrepsils/LozengesStress Capsules/Tablets/Capsul/Liquid (LEDRIE)Styflon/TabletsSucaryl TabletsSucksee/Chewable/TabletsSucrets/LozengesSucromint/LozengesSulfasen/lnjectionSulphaiodobael/PowderSulphonex/PillsSu - Mag/Granules/PowderSunmalt/SyrupSunplex/SyrupSunways Gripe WaterSupari Pak/PowderSuper Forte/TabletsSuperneo Cod/ElixirSuper - Plex/LiquidSupradyn/Capsule/TabletSuprazyme/TabletsSurart Jani/TabletsSurbex T./Tab./Cap./Liquid (ABBOT)Surakta (BAIDYANATH) Surje (WANDER)Swapanahari/TabletsSweetaril/Tablets/LiquidSweetex/Liquid/PelletsSweetin/Liquid/TabletsSynavit/TabletsSynveg/TabietsSyrofig/LiquidSyrup Hypophosp Hite of LimeSyrup of OrangeSyrup of FigsSyrup Tuisi - CalcilSyrup Tulsi VasakaSyrup Vasaka with HypoanotoluSystavit (INTERGRATEDBIOSYSTEMICS)Syiol/LiquidSyu/Powder/Protin/Granules"T"Tag (AARON)Take Combex/ElixirTake Combex/Kapseal/Taka Diastase/ Liquid/TabletsTaka Diastase and Pepsin Co./TabletsTakazyme/PowderTandem Forte (INVINEX)Taxine/TabletsTeething SyrupTeenapain/TabletsTefroli/Tab/Liquid (TTK)Tentex/Forte/TabletsTentex Forte (HIMALAYAN DROP)Tenophos/LiquidTestophos/DrageesTestmosol/Solution/SoapTheragran/Tablets/Drops/Capsule/SyrupTheragran - M/Tablets/CapsuleThere Graniquidi Drop (SARABHAI)Thia - Calcinex/SyrupThio - Feral/LiquidThioflu/SyrupThiolax/TabletsThiolin/SyrupThiophosmin/LiquidThiovita/Tablets/CapsulesThiozyme/LiquidThirty Plus (AJANTA)Threptin/Biscu its/piecesThreption - Hi - Cal/PiecesThroat Paint/LiquidThymocin/LiquidThyro - Gum/PaintThyrol/LiquidTila Sultan/LinimentTo/Cofer (TORRENT)Tfonablin Liquid (UNIVERSAL MEDICAMENTS)Tonavit/LiquidToniozyme/Syrup/TabletsToniazol (BOERHRINGER).Toniazol/LiquidTonic Indon/LiquidTonirin/CapsulesTono Flood With Mercury and Arsenic/ LiquidTowiron (BHARAT SALT)Tonocarnine Forte/SyrupTonoferon/Syrup/DropsTono Liver/LiquidTono Malt/LiquidTonophosTonophospanTonophospotoneTonos - 7/ElixirTonoron/ElixirTonozime/LiquidTonup/LiquidToothache DropsToothache Remedy/LiquidTooth DropsTotalin - B/Syrup/LiquidTox/TabletsTrack/PowderTranqunyl/TabletsTrical - D/Tablets/SyrupTrifalco/PowderTriflue/TabletsTrikocid/OvulesTrinergic Capsules (SIDMAK)Trisoliv (MEDEPLEY)Trophamin/PowderTriphoson/LiquidTriveng (HERBOLAB)Trophox/PowderTropistat/TabletsTrox/LozengesTryzym/TabletsTotone/TabletsTuberex Forte/TabletsTulsi Compound/OilTulsi Cough SyrupTumease DaltonTurpentine OintmentTurai - Co/TabletsTwinali/LiquidTyrozets/LozengesTysicof/Syrup/LozengesTysma/TabletsTysobin/Elixir"U"Udidex/OintmentUdidex with MS/OintmentUdimalt/LiquidUni - Enzyme/Tablets/ElixirUnipiron Forte/LiquidUni - Protin/Salty Briskies PowderUniversal's Compound/LiquidUnivine/LiquidUnivine with Protein/LiquidUnivite/Tablets/Drops/SyrupUnivite with Choline/SyrupUnizyme/SyrupUnizyme Liquid (UNICHEM)Urexynol/TabletsUri Protein/PowderUrodonal/GranulesUrtiplex/TabletsUtatone/LiquidUterol/LiquidUteron/LiquidUteronol/LiquidUtizyme/liquid/TabletsUtretone Famina/LiquidUtrex/LiquidUtrotone/liquidUtrosedine/Syrup"V"Vaculax/TabletsValerin Bromide/LiquidVapodex/OintmentVapodex Iodine with M.S./OintmentVapoline/OintmentVaps Balamrit/LiquidVaps Gripe Water/LiquidVaps Pain BalmVaps Ringworm/OintmentVasaka/LiquidVasaka Throat TabletsVaps Balamrit/LiquidVasaksar/LiquidVegecort/Tablets/OintmentVeganin/TabletsVegetable Laxative/TabletsVeritol/LiquidVermicide/TabletsViacal/Liquid/DropsVi - Andro/CapsulesVibegan with Lecithin and Glycero - Phosphatase/LiquidVibegan with Diastase/SyrupVibinut Liquid (UNIQUE CHEMICALS)Vibiton/LiquidVicarin/LiquidVicks Formula 44 Cough Drops Vicks InhalerVicks Medicated Cough DropsVicks VaporubVidaylin/SyrupVidaylin/DropsVidaylin - M - SyrupVidrops/LiquidVi - Estandro/CapsulesVi - Estrin/CapsulesVigorini/OintmentVigoroll Special/Pill/JellyVigotab/TabletsVicco Tonic (VICCO LAB)Viliron/LiquidVililiv Coniversal Medicament'sVi - Magna/Capsules/Drops/SyrupVima - Tone/LiquidVimgram/TabletsVimisules/CapsulesVimix/Drops/Tablets/Syrup (VIMX)Vimolas Exemol/Skin OintmentVinkola - 12/LiquidVinkola with Vitamins/LiquidVino Asoka/LiquidVinoberrys Compound/Red with Vitamins/LiquidVino Cod with Cheosote/Gualacol/LiquidVinodex/LiquidVinola/LiquidVino - Lecethin/LiquidVino - Malts/SyrupVinotone LiquidVinotone with Asoka/LiquidVipex/BalmVipro - FE (GUFFIC)Viprozin (LIVIN)' Virpholin/SyrupVl - Syneral/Adult/Capsules/LiquidVl - Syneral Vitamin/DropsVitabiol/ElixerVitabs/TabletsVitacal - D (CATALIO)Vitacom - Lysins (STADMED)Vitacom/Plain/Forte/SyrupVitadex/LiquidVitadiline with Lysine/Drops Vitadilin Liq.Vita - Ex (BAIDYANATH)Vitafer (VITABHOTIC)Vitafex/TabletsVitahext/LiquidVital Essence/TabletsVitalsine/SyrupVitalact (SHREE KRISHNA)Viatlyf Cap. (TIME LAB)Vitalysin/Elixir/DropsVitalysine/LiquidVitamalt/LiquidVitamina/LiquidVitamindon A and E/SyrupViataminets Forte/TabletsVitamiron DropsVitaminised Sanatogen/PowderVitamulsion/SyrupVita Orange/SyrupViatpan TabletsVitaped Paediatric/DropsVitapepsin/LiquidVitaphosmin/LiquidVitaphor/LiquidVitaplus/CapsulesVitazyme/LiquidVitazyme Drops (EAST INDIA)Vitcofol (FDC)Viterra/CapsulesVitmol Compound/ElixirVitoferen/LiquidVitol/Drops/SyrupVitomalt/LiquidViton '99'/SyrupVitop/SyrupVitrona/LiquidVomectil/TabletsVomilak/TabletsVomiteb/Tablets/SyrupVysex/DropsVyzylac (UNICHEM)"W"Waterbury's Compound/LiuqidWaterbury's Vit Compound/LiquidWaxolve/Ear DropsWellcome Lanoline Toilet/TubesWellcome Seltzer Tabs.Whipfx/LiquidWiltax Ringworm OintmentWinheparb - 12/Plain/LiquidWino Brona/LiquidWinocarnis/LiquidWinofit Ginseng (WOEKHARD)Winofit/ElixirWinominos/LiquidWorm Tabs.Wymin/Capsules"X"XXX TabletsXymex/LiquidXymex Liquid (MEDEEY)"Y"Yeastmin/LiquidYura/Liquid"Z"Zambuk Herbal OintmentZandu BalmZefs/TabletsZenter Cap. (NOEL)Zentolive/OilZestol/LiquidZevit Cap. (ESKAYEF)Zinoovit (APEX)Zivinal (SIDMAK)Zuplex/SyrupZuvitab/TabletsZuvimalt/LiquidZyme - Bio/LiquidZymomalt/SyrupZymotone/Liquid/TabletsZynora (HIGUCHI)Note - Cost of dressing materials like bandages, Cotton, guages, and such other items may be allowed for reibmursement when the patient received treatment as an indoor patient and these are not supplied by the Hospital free of cost.(G.O. No. 41416 (26) - H; dated the 22nd December, 1978.)No. 26888 - H.Government Of OrissaHealth and Family Planning DepartmentResolutionThe 23rd November. 1977Subject - Reimbursement of the cost of Ayurvedic and Homoeopathic Medicines under O.S. (M.A.) Rules.Treatment under Indian Systems of medicines and Homoeopathy has already been recognised by the Government of India and some of the State Governments and treatment under these systems has also been brought within the purview of the O.S. (M.A.) Rules. The question of according recognition to the above systems of medicines in so far as medical attendance and treatment of State Government servants and members of their families under provisions of O.S. (M.A.) Rules are concerned was under the consideration of Government for some time past.

2. After careful consideration, the Governor has been pleased to extend the scope as detailed hereunder :

(a)The Ayurvedic Hospital, G.A.M., Puri, Ayurvedic Hospital, New Capital, Ayurvedic Hospital, Balangir, Homoeopathic Hospital attached to the Homoeopathic Medical College, New Capital and the Cooperative Homoeopathic Medical College Hospital, Berhampur are declared as the recognised medical institution for the purpose of treatment and reimbursement of the cost of medicines to the Government servants and the members of their families.

(b)The Superintendent or Deputy Superintendents and Senior Kavirajs of those Hospitals mentioned at (a) above are declared as the Authorised Medical Attendants. The cost of medicines shall be reimbursed either on the prescription of those A.M. As. or on the prescription of any other Medical Officer of the aforesaid institutions duly countersigned by the Superintendent/Deputy Superintendent of the said institutions. Essentiality certificates duly signed alongwith the printed Cash Memos., should be furnished to the concerned authorities for the purpose of reimbursement.

(c)The list of Ayurvedic and Homoeopathic Medicines admissible for reimbursement are attached as in Annexures 'A' and 'B'.

(d)This list of Ayurvedic Pharmacies as approved under this Scheme is attached as in Annexure *C'.

3. This will take effect from the date of the issue of the order.

Annexure - AList of medicines to be reimbursedArishata and Asava

1. Amrutarista

2. Abhayarista

3. Ashokarista

4. Arabindasava

5. Ashwagandharista

6. Ahiphenasava

7. Palarista

8. Pidangarista (sava)

9. Chandanasava

10. Drakshyarista (sava)

11. Dasamularista (Kasturi)

12. Jirakdyarista

13. Kutajarista

14. Khadirarista

15. Kumaryasava

16. karpurasava

17. Lauhasava

18. Lodhasava

19. Mustakarista

20. Parpatarista

21. Punanavarista

22. Parthadyarista

23. Patarangasava

24. Pippalyasava

25. Rohitakarista

26. Saribdyasava (Rista/salsa)

27. Sarasw'atarista

28. Ushirasava

29. Kanakasava

Arka

1. Ajamodarka

2. Jamani darka

3. Karpurarista

4. Mahasankha Dravak

5. Podina Arka

Abaleha and Paka

1. Amabats Gajendra Singha Modaka

2. Amalaki Khanda

3. Ardhaka Khanda

4. Aswagandharista

5. Br. Pasabaleha

6. Byaghri Haritaki

7. Br. Haridrakhanda

8. Br. Methimodak

9. Br. Teerakadi Modak

10. Bhuktapaka Modak

11. Br. Lavangadi Modak

12. Chayaban Pras

13. Gudapippali

14. Haridakhanda

15. Hrudayabirochanaleha

16. Haratakikhanda

17. Kushababaleha

18. Kutajabaleha

19. Maha Rasona Pinda

20. Narikelakhanda

21. Pipalikhanda

22. Sarbajwarahara Leha

23. Siva Gutika

24. Suranabaleha

25. Saubhagya Sunthikhanda

26. Sasanka Kuran Modak

27. Silajatu Rasayana

28. Topachini Modak

29. Kasa Kusmanda Khanda

Churna

1. Abipatti Kara Churna

2. Ashwagandha Churna

3. B Swanara Churna

4. Chitrakadi Churna

5. Chandanadi Churna

6. Dasam Sanskar Churna

7. Eladi Churna

8. Gangadhar Churna

9. Gomutre Haritaki Churna

10. Hingwastaka Churna

11. Jatiphaladi Churna

12. kshyadhasagar Churna

13. Kruminasini Churna

14. Nimbandi Churna

15. Navayasa Chruna

16. Narasingha Churna

17. Pathadi Churna

18. Palasa Vihar Chruna

19. Parisyadi Churna

20. Pancha Sakar Chruna

21. Pushyanaga Churna

22. Sudarsan Churna

23. Sitopaladi Churna

24. Srungyadi Churna

25. Swadishta Virechana Churna

26. Triphala Churna

27. Hingwadi Churna

Guggula

1. Abhaya Guggula

2. Gokshuraj Guggula

3. Jogaraja Guggula

4. Kanchanara Guggula

5. Kaishore Guggula

6. Moha Jogaraja Guggula

7. Panchamruta Loha Guiggula

8. Singhanada Guggula

9. Trayo Dashanga Guggula

10. Triphala Guggula

11. Vatari Guggula

Ghruta

1. Amruta Prasa Ghruta

2. Ashoka Ghruta

3. Aswagandha Ghruta

4. Amtruat Bhallataka Ghruta

5. Brahmi Ghruta

6. Chhagaladya Ghruta

7. Kumar kalpadruma Ghruta

8. Panchagabya Ghruta

9. Panchatikakta Ghruta

10. Phala Ghruta

11. Panchatikta Ghruta Guggula

12. Rasunadi Ghruta

13. Satpala Ghruta

14. Triphala Ghruta

15. Tiktaka Ghruta

Taila

1. Bala Taila

2. Bisamarichayadi Taila

3. Bisha Tinduka Taila

4. Bhrungraj Taila (Brt.)

5. Bataraj Taila

6. Byaghri Taila

7. Chalmogara Taila

8. Chitrakadi Taila

9. Chandanadi Taila

10. Gandha Taila

11. Guduchyadi Taila

12. Jatyadi Taila

13. Kanaka Taila

14. Kasiadi Taila

15. Kustharakshyasa Taila

16. Kubja Prasaruni Taila

17. Kshibaia Taila

18. Kandar Pasara Taila

19. lakshadi Taila

20. Laghu Bishagarva Taila

21. Lavange Taila

22. Manjisthadi Taila

23. Madhujasthyadi Taila

24. Mohamas Taila

25. Maha Lakshadi Taila

26. Maha Bishagarva Taila

27. Maha Saindhabadi Taila

28. Maha Narayan Taila

29. Maha Dasamula Taila

30. Narayan Taila (Madhyama)

31. Nirgundi Taila

32. Nilagiri Taila

33. Panchaguna Taila

34. Pinda Taila

35. Pipplyadi Taila

36. Pancharka Taila

37. Suska Muladi Taila

38. Shadabindu Taila

39. Saindhabadi Taila

40. Somaraji Taila

41. Sambhakadi Taila

42. Sri Gopala Taila

43. Sri Bishnu Taila

44. Batari Taila

Lavan/kshara

1. Arka Lavan

2. Apamaranga Kshara

3. Abhaya Lavan

4. Bhaskar Lavan

5. Bajra Kshara

6. Kadali Kshara

7. Narikela Lavan

8. Palasa Kshara

9. Yava kshara

Bati/gutika

1. Agnitundi Bati

2. Arogya Bardhani Gutika

3. Amrutasara Bati

4. Bata Gajankusha

5. Balananda Bati

6. Bala Puspasuga

7. Bhubaneswar Bati

8. Bata Bidhwansini

9. Bimal Barty

10. Brt. Bata Gajendra Singha Bati

11. Chandraprava Bati

12. Chitrakedi Bati

13. Eladi Gutika

14. Gandhaka Bati

15. Gorachanadi Bati

16. Hinguleswar

17. Ichhavedi

18. Jakrut Sula Binasini Bati

19. Kankayana Gutika

20. Khadiradi Bati (Mukharaj)

21. Khardi Bati (kasa)

22. Kapha Ketu

23. Karpurdi Bati

24. Kasha Kuthara

25. Laxmibilash

26. Labangadi Bati

27. Maha Tarunarka

28. Maha Shrungaravara

29. Maha Laxmibilasa (with Gold)

30. Pranada Gutika

31. Raja Prabaurtini Bati

32. Rasunadi Bati

33. Rama Bana Bati

34. Siva Gutika (Laghu)

35. Sankha Bati (Maha)

36. Sulaharana Joga

37. Sulabajrini Bati

38. Surana Bati (Brt.)

39. Saubhagya Bati (Jwara)

40. Sanjibani Bati

41. Silajatu Bati

42. Saralavedi

43. Swarna Blananda Bati

44. Tamradi Gutika

45. Chandrakala Bati

46. Dugdha Bati (Sotha)

Rasa/Rasayana

1. Agnikumar Rasa

2. Amla Pittantake Rasa

3. Ananda Vairaba Rasa

4. Abbra Rasayana

5. Bata Kulantaka Rasa

6. Bata Rantantaka Rasa

7. Bari Shoshana Rasa

8. Brahmi Rasayana

9. Brt. Bangeswara Rasa

10. Brt. Puma Chandra Rasa

11. Brt. Bidyadharabhra

12. Brt. Chandradaya Makaradhawaja

13. Basanta Kushimakar Rasa (Gold)

14. Brt. Bata Chintamani Rasa

15. Brt. kasturi Bhairaba Rasa

16. Brt. Garva Chintamani Rasa

17. Chatrubhuja Rasa (without Gold)

18. Chaturmukha Rasa

19. Chaturbhuja Rasa (with Gold)

20. Chintamani Chaturmukha Rasa (Gold)

21. Chandra Mukuta Rasa

22. Jogendra Rasa (Gold)

23. Karpura Rasa

24. Krumi Mudgara Rasa

25. Kalyana Sundara Rasa

26. Kasturi Bhariraba Rasa

27. Kumar Kalyana Rasa

28. Kumudakar Rasa

29. Kamadhenu Rasa

30. Lokanatha Rasa

31. Laghu Puspasuga

32. Lila Bilash

33. Malla Sindura Rasa

34. Mrutyunjaya Rasa

35. Makardhwaja - Rasayana

36. Makaradhwaja (Siddha)

37. Makaradhwaja (Sadgunalabi)

38. Nrupati Ballava Rasa

39. Nagarjuna Rasa

40. Nityananda Rasa

41. Pradar Sarbaciga Sundar Rasa

42. Pabanari Rasa

43. Rasa Sindura

44. Rasa Manikya

45. Rasaraja Rasa (Gold)

46. Swarna Banga

47. Shri Nrupati Ballava Rasa

48. Shrungarabhra Rasa

49. Shria Shula Bajra Rasa

50. Swasa Kuthara Rasa

51. Sidha Praneswara Rasa

52. Suchitra Varana Rasa

53. Suta Sekhara Rasa

54. Sidha Makaradhwaja

55. Subarna Puspasuga

56. Slipadasi Rasa

57. Sisu Kastur

58. Somanatha Rasa

59. Tribhuban Kirti Rasa

60. Tarakeswar Rasa

61. Gandhaka Rasayana

Parpati

1. Bala Parpati

2. Bijaya Parpati

3. Lauha Parpati

4. Panchmtuta Parpati

5. Rasa Parpati

6. Sweta Parpati

7. Swarna Parpati

8. Tamra Parpati

Lauha

1. Amlapittanka Lauha

2. Bidangadi Lauha

3. Baranadi Lauha

4. Chandardi Lauha

5. Dhatri Lauha

6. Gaganadi Lauha

7. Guduchyadi Lauha

8. Nabayasa Lauha

9. Pippalyadi Lauha

10. Putapaka Bisama Jwarantaka Lauha

11. Pradarantaka Lauha

12. Rakta Pittantaka Lauha

13. Rohitaka Lauha

14. Saptamruta Lauha

15. Sarbajwarahara Lauha

16. Silajaywadi Lauha

Mandura

1. Mandura Bataka

2. Navayasa Mandura

3. Purnarva Mandura

4. Panchamruta Lauha Mandura

5. Satabari Mandura

Bhasma

1. Abhraka Bhasma

2. Banga Bhasma

3. Godanti Bhasma

4. Harital Bhasma

5. Kapardaka Bhasma

6. Karpura Silajatu Bhasma

7. Lauha Bhasma

8. Mandura Bhasma

9. Mayurapuchha Bhasma

10. Muktasukti Bhasma

11. Naga Bhasma

12. Prabala Bhasma

13. Raupya Bhasma

14. Sangna Bhasma

15. Srunga Bhasma

16. Seesaka Bhasma

17. Swarna Makashika Bhasma

18. Tankana Bhasma

19. Tamra Bhasma

Pisti

1. Akik Pisti

2. Rabala Pisti

3. Trunakantamani Pisti

4. Zaharmohura Pisti

Kwath

1. Ardha Bilwadi Kashaya

2. Astabarga Kashaya

3. Balajirakadi Kashaya

4. Basa Gandachyudi Kwath

5. Bidarjadi Kwath

6. Dashamula Kwath

7. Dashamula Katutraya Kashaya

8. Drakshadi Kwath

9. Manjsuhadi Kwath

10. Mustakadi Kashaya

11. Nimbadi Kwath

12. Panchamula Kwath

13. katoladi Kwath

14. Pato maladi Kwath

15. Panchatikta Kwath

16. Panchabalakadi Kwath

17. Pathadi Kwath

18. Rasnadi Kashaya

19. Sadanga Kwath

20. Suptasara Kashaya

21. Maha Rasnadi Kashaya

Annexure - B

Sl. No.	Name of the Medicines	Mother Tinchures	Potency
(1)	(2)	(3)	(4)
1.	Aesculus Hip	Q	1M	10M	50M	CM
2.	Alfalfa	Q	...	...	...	...
3.	Aloe	...	1M	10M	50M	CM
4.	Alumina	...	...	...	...	...
5.	Amygdalus Persi	Q	1M	10M	50M	CM
6.	Amyl. Nitrosum	Q	...	...	...	...
7.	Anacardium	...	1M	10M	50M	CM
8.	Anemobsis Californicsa	...	Q	...	...	...
9.	Antimonium Crudum	...	1M	10M	50M	CM
10.	Antimonium Tart	...	1M	10M	50M	CM
11.	Apis Mallifica	Q	1M	10M	50M	CM
12.	Apocynum Cnnabinum...	Q	...	...	...	...
13.	Argentum Nit	...	1M	10M	50M	CM
14.	Arnica	...	1M	10M	50M	CM
15.	Arsenicum Alb	...	1M	10M	50M	CM
16.	Anrum Metallicum	...	1M	10M	50M	CM
17.	Avena Sativa	Q	...	...	...	...
18.	Bacilinum	...	...	...	...	...
19.	Baptisic	Q	...	...	...	...
20.	Belladonna	...	1M	10M	50M	CM
21.	Beilis perennis	...	...	...	...	Ointment
22.	Blatta Orientails	Q	...	...	...	...
23.	Bryonia	Q	1 M	10M	50M	CM
24.	Badiga	...	1M	10M	50M	CMOintment
25.	Calcarea Carbanica	...	1 M	10M	50M	CM
26.	Calcarea Fluonica	...	1 M	10M	50M	CM
27.	Calcarea Phos	...	1M	10M	50M	CM
28.	Calendula Officinalis	Q	...	...	...	Ointment
29.	Calotropis	Q	...	...	...	...
30.	Camphors	Q	...	...	...	...
31.	Cantharis	...	1M	10M	50M	CMOintment
32.	Castanea V.	Q	...	...	...	...
33.	Causticum	...	1M	10M	50M	CM
34.	Ceanothus	Q	...	...	...	...
35.	Chenopdium Majus	Q	...	...	...	...
36.	Chenopdium Anthelmi	Q	...	...	...	Oil
37.	Chelone	Q	...	...	...	...
38.	Chinimum Sulph	...	1M	10M	50M	CM
39.	Chionanthus	Q	...	...	...	...
40.	Chryasarobin	Q	...	...	...	...
41.	Cinchona Officinalis	...	1M	10M	50M	CM
42.	Cineraria Matitina Succus	...	...	...	...	...
43.	Cinnamonum	Oi	...	...	...	...
44.	Colchicum	Q	1M	10M	50M	CM
45.	Collinsonia	Q	1M	10M	50M	CMOintment
46.	Colocynthis	...	1M	10M	50M	CM
47.	Condurango	Q	...	...	...	...
48.	Conium	...	1M	10M	50M	CM
49.	Diphtherinum	...	1M	10M	50M	CM
50.	Dulcamora	...	1M	10M	50M	CM
51.	Echinacea	Q	...	...	...	...
52.	Epigea Rep	Q	...	...	...	...
53.	Equisetum	Q	...	...	...	...
54.	Erechthites	Q	...	...	...	...
55.	Eriodictyon	Q	...	...	...	...
56.	Eryngium Aqua	Q	...	...	...	...
57.	Eucalyptus Glo	Q	...	...	...	...
58.	Eupatorium Arom	Q	...	...	...	...
59.	Eupatorium Pert	...	1M	10M	50M	CM
60.	Eupharisa	Q	...	...	...	...
61.	Fabiana Imbri	Q	...	...	...	...
62.	Ferrum Met	...	1M	10M	50M	CM
63.	F. Phos	...	1M	10M	50M	CM
64.	Fucus Vsiculosm	Q	...	...	...	...
65.	Gelsenium	...	1M	10M	50M	CM
66.	Geraniun M	Q	...	...	...	...
67.	Golondrina	Q	...	...	...	...
68.	Gassypium	Q	...	...	...	...
69.	Graphites	...	1M	10M	50M	CMOintment
70.	Guaacum	Q	...	...	...	...
71.	Hamcte is V.	Q	...	...	...	...
72.	Hopar Suplh.	...	1M	10M	50M	CM
73.	Hoang Nan	Q	...	...	...	...
74.	Hydrastis	Q	...	...	...	...
75.	Hydrocotyle	Q	...	...	...	Ointment
76.	Hyoscyamus	Q	1M	10M	50M	CM
77.	Hypericum	Q	...	...	...	Ointment
78.	Ichthyolum	...	...	...	...	Ointment
79.	Ignatia	...	1M	10M	50M	CM
80.	Ipecacuanha	...	1M	10M	50M	CM
81.	Iris Versicolar	...	1M	10M	50M	CM
82.	Jonosia Asoca	Q	...	...	...	...
83.	Juniperus Communis	Q	...	...	...	...
84.	Kali Carb	...	1M	10M	50M	CM
85.	Kalipermanganicum	Q	...	...	...	...
86.	Kaliphos	...	1M	10M	50M	CM
87.	Kalisilicatum	...	1M	10M	50M	CM
88.	Kreosotum	Q	...	...	...	...
89.	Lac-Caninum	...	1M	10M	50M	CM
90.	Lac-Defloratum	...	1M	10M	50M	CM
91.	Lachesis	...	1M	10M	50M	CM
92.	Lactuca Virosa	Q	...	...	...	...
93.	Ledum	Q	1M	10M	50M	CM
94.	Lilium Tig	...	1M	10M	50M	CM
95.	Lunulus-Humulus	Q	...	...	...	...
96.	Lycopodium	...	1M	10M	50M	CM
97.	Magnesia Muriatica	Q	...	...	...	...
98.	Magnesia Phosphorica	...	1M	10M	50M	CM
99.	Malandrinum	...	1M	10M	50M	CM
100.	Medorrhinum	...	1M	10M	50M	CM
101.	Molilotus	Q	...	...	...	...
102.	Mentha Piperita	Q	...	...	...	...
103.	Milleforlium	Q	...	...	...	...
104.	Momordica Balsamina	Q	...	...	...	...
105.	Mirica	Q	...	...	...	...
106.	Myristica Sebifera	Q	...	...	...	...
107.	Natrum Chloratum	Q	...	...	...	...
108.	Nitri Spiritus Dulcis	Q	...	...	...	...
109.	Nitro Muriatic Acid	Q	...	...	...	...
110.	Nuphar Luteum	Q	...	...	...	...
111.	Nux Moschats	Q	1M	10M	50M	CM
112.	Nux Vomica	Q	1M	10M	50M	CM
113.	Nyctanthes Arbortri	Q	...	...	...	...
114.	Cleum Jecoris Aselli	Q	...	...	...	Ointment
115.	Oleum Santali	Q	...	...	...
116.	Passiflora Incarnata	Q	...	...	...	...
117.	Petrolum	...	1M	10M	50M	CM
118.	Phosphoricum Acidum	...	1M	10M	50M	CM
119.	Phosphorus	...	1M	10M	50M	CM
120.	Phytolacca	...	1M	10M	50M	CM
121.	Pious Syivestris	Q	...	...	...	...
122.	Plantago Major	Q	...	...	...	...
123.	Plumbum Metalltcum	...	1M	10M	50M	CM
124.	Podophylum	...	1M	10M	50M	CM
125.	Polygonum Punctaium	...	...	...	...	...
126.	Propylamin Trimethylaminum	Q	...	...	...	...
127.	Psorinum	Q	1M	10M	50M	CM
128.	Pulsatilla	Q	1M	10M	50M	CM
129.	Pyrogenium	...	1M	10M	50M	CM
130.	Quercus Glandiumspi	Q	...	...	...	...
131.	Ranunculus Bulbosus	Q	...	...	...	...
132.	Rhamnus Californica	Q	...	...	...	...
133.	Rhododendron	...	1M	10M	50M	CM
134.	Rhus Clabra	Q	...	...	...	...
135.	Rhustpxocpdemdrpm	Q	1M	10M	50M	CM
136.	Rocomiscp, Imos	Q	...	...	...	...
137.	Ritagravepnms	Q	1M	10M	50MOintment	CMLinient
138.	Saba, Serri, Ata	Q	...	...	...	...
139.	Sabina	Q	1M	10M	SOM	CM
140.	Salix Nigra	Q	...	...	...	...
141.	Banguinaria	...	1M	10M	50M	CM
142.	Santeninum	...	1X	3X
143.	Scroaparilla	...	1M	10M	50M	CM
144.	Scrophularia Nodosa ..	Q	...	...	...	...
145.	Secale Corutum	...	1M	10M	50M	CM
146.	Selenium	...	1M	10M	50M	CM
147.	Sepia	...	1M	10M	50M	CM
148.	Silicea	...	1M	10M	50M	CM
149.	Solidage Mirga	Q	...	...	...	...
150.	Spongia Tosta	...	1M	10M	50M	CM
151.	Stercul	Q	...	...	...	...
152.	Strontia	...	1M	10M	50M	CM
153.	Sulphur	...	1M	10M	50M	CMOintment
154.	Syptilinum	...	1M	10M	50M	CM
155.	Symphytum	Q	...	...	...	...
156.	Syzygium Jambo	...	...	...	...	...
157.	Tellurium	...	1M	10M	50M	CM
158.	Thuja Occidentalis	Q	1M	10M	50MOintment	CMLinient
159.	Tribulus Terrestris	Q	...	...	...	...
160.	Trillium Pendulum	Q	...	...	...	...
161.	Trillicum Agropyron Ref.	Q	...	...	...	...
162.	Tuberculinum	...	1M	10M	50M	CM
163.	Turnera	Q	...	...	...	...
164.	Urtika Urons	Q	...	...	...	Ointment
165.	Mullein Cal	Oil	...	...	...	...
166.	Viscum Album	Q	...	...	...	...
167.	Yohimbinum	Q	...	...	...	...
168.	Zincum Mt.	...	1M	10M	50M	CM
169.	Qalc. Phos.	3X	6X	12X	30X	200X
170.	Calc. Flour	3X	6X	12X	30X	200X
171.	Calc. Sulph.	3X	6X	12X	30X	200X
172.	Fer. Phos.	3X	6X	12X	30X	200X
173.	Kali. Mur	3X	6X	12X	30X	200X
174.	Kali. Phos.	3X	6X	12X	30X	200X
175.	Kali. Sulph.	3X	6X	12X	30X	200X
176.	Mag. Phos.	3X	6X	12X	30X	200X
177.	Nat. Mur.	3X	6X	12X	30X	200X
178.	Nat. Phos.	3X	6X	12X	30X	200X
179.	Nat. Sulph.	3X	6X	12X	30X	200X
180.	Silicea	3X	6X	12X	30X	200X

Annexure - CList of Ayurvedic Pharmacies to be approved under the Reimbursement Scheme

1. Utkal Ayurvedic Co - operative Pharmacy, Aska, Ganjam.

2. Sadhana Aousadhalaya (Dacca) (36 B.K.Paul Avenue, Calcutta - 5).

3. Baidyanath Ayurvedic Bhaban (P) Limited, Calcutta, Patna, Jhansi, Nagpur, Naini (Allhabad).

4. Dabur (Dr. S.K.Burman) Private Ltd., Calcutta and Faridabad.

5. Jhandu Pharmaceutical Works Ltd., Gokhale Road, South Bombay - 25.

6. National Ayurvedic Pharmacy, Kavisuryanagar, Ganjam.

7. Lokaseva Ayurved Pharmacy, South Gate, Puri.

8. All the State Ayurvedic Pharmacies in Orissa.

9. Any other Parmacies or individuals manufacturing medicines for the purpose of other patients notified by the Government of Orissa.

1. Subject - Reimbursement of cost of treatment of Government servants and their families under the system of Ayurvedic and Homoeopathic medicines outside the State.

The undersigned is directed to say that the medical facilities for reimbursement of cost of treatment of Government servants and their families have been extended in Health Department Resolution No. 26888 - H., dated 23.11.1973 which is limited within the State. Now difficulties are being experienced by the Government servants and their families who are stationed at or passing through other States to get the reimbursement of cost of their treatment under this system.

2. To obviate such difficulty Government after careful consideration have been pleased to declare the Registered Medical Practitioner of Ayurvedic and Homoeopathic medicines, whether in Government services or private, who will be available near at hand at the place where the Government servants and the member of their families fall ill as Authorised Medical Attendant for the purpose of reimbursement of cost of treatment under the Ayurvedic and Homoeopathic medicines to the Government servants who are stationed at or passing through the other States.

3. The cost of treatment under this system will be reimbursed to the Government servants on production of a certificate in writing from the Authorised Medical Attendant on this behalf and necessary vouchers.

4. Reimbursement of the actual expenses includes the entire cost of the medical treatment such as consultation fees of the doctors charges for pathological, X - Ray examination, etc. Hospital charges if admitted, Ambulance charges, special Nursing charges, etc.

5. This order will be given effect from the date of issue.

6. This order issues with the concurrence of the F.D. vide their U.O.R.No 108 C.S.S.I., dated 29.1.1981.

(Health Department G.O. No. 8779 - H., dated 11.3.1981)

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