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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Rajasthan - Subsection

Section 29(2) in Rajasthan Muslim Wakf Regulations, 1964

(2)The grade and scale of pay under each category of posts shall be determined by the Board from time to time. The Board may, however, prescribe other emoluments for each category of posts as it may deem necessary and proper.