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State of Rajasthan - Section

Section 29 in Rajasthan Muslim Wakf Regulations, 1964

29. Service under the Board.

(1)All posts under the Board shall be classified as stated below-
(i)posts carrying a minimum salary of Rs. 250/- or more shall be classified as Class I;
(ii)posts carrying a minimum salary of Rs. 65/- or more but less than Rs. 250/- shall be classified as Class II; and
(iii)posts carrying a minimum salary below Rs. 65/- shall be classified as Class III.
(2)The grade and scale of pay under each category of posts shall be determined by the Board from time to time. The Board may, however, prescribe other emoluments for each category of posts as it may deem necessary and proper.