Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Madhya Pradesh - Subsection Section 10(2) in Madhya Pradesh Electricity Balancing and Settlement Code, 2015 (2)The Audit may be conducted twice a Year and the Committee shall submit the Audit Report to the Commission within sixty days of the initiation of the Audit.
