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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Madhya Pradesh - Subsection

Section 37(2) in The M.P. Sah Chikitsiy Parishad Adhiniyam, 2000

(2)The accounts of the Council shall he audited by the Registered Chartered Accountant. The audit fee of the Chartered Accountant shall he fixed by the Council from time to time as per their regulations.