Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 73] [Entire Act] State of Mizoram - Subsection Section 73(3) in Mizoram Liquor (Prohibition and Control) Rules, 2014 (3)The name of the blacklisted persons shall be circulated by the Government to the Excise authorities of the neighbouring States.
