Bombay High Court
Ernst And Young Llp (Earlier Known As ... vs V.P.Sharma And 4 Ors on 24 July, 2019
Author: K.R. Shriram
Bench: K.R. Shriram
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
CONTEMPT PETITION(COMPANY PETN.) NO. 7 OF 2018
In
COMPANY PETITION 745 OF 2015
Ernst And Young Llp (earlier Known As Ernst ....Petitioner
And Young Pvt. Ltd.)
V/S
V.p.sharma And 4 Ors ....Respondent
WITH CONTEMPT PETITION(COMPANY PETN.) NO. 17 OF 2018 In COMPANY PETITION 863 OF 2015 Beumer Technology India Pvt Ltd ....Petitioner V/S Vadraj Cement Limited(formerly Known As ....Respondent Abg Cement Ltd) And 4 Ors WITH CONTEMPT PETITION(COMPANY PETN.) NO. 15 OF 2018 In COMPANY PETITION 454 OF 2016 Dalmia Refractories Limited,(formerly Known ....Petitioner As Shri Nataraj Ceramic And Chemical Industries Ltd.) V/S M/s Vadraj Cement Ltd, Earlier Known As Abg ....Respondent Cement Ltd. And 9 Others WITH Page 1/2 ::: Uploaded on - 24/07/2019 ::: Downloaded on - 25/07/2019 04:56:31 ::: CONTEMPT PETITION(COMPANY PETN.) LODGING NO. 4 OF 2017 In COMPANY PETITION 229 OF 2015 Masyc Projects Pvt. Ltd. ....Petitioner V/S V. P. Sharma Managing Director Of Vadraj ....Respondent Cement Ltd (formerly Konwn As Abg Cement Ltd) Ms. Aishwarya Kantawala a/w Mr. Shekhar Wig i/b Prompt Legal for Respondent Nos. 2 to 6 in CNPCP/15/2018.
CORAM : K.R. SHRIRAM, J
DATE : 24th July, 2019
P.C. :
Not called out.
(CNPCP/15/2018)
Mr. Imtiaz Khan- Respondent No. 2; Mr. Rishi Agarwal- Respondent No. 4; Mr. K. G. Toshniwal- Respondent No. 5 and Mr. V. P. Sharma for Respondent No. 6 present in court and marked their presence.
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