Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act] State of Bihar - Subsection Section 27(2)(b) in Bihar State Universities (Patna, University of Bihar, Bhagalpur and Ranchi) Act, 1960 (b)To draw up proposals for expansion and development of post-graduate teaching and research and to submit them to the Academic Council ;