Section 27(2) in Bihar State Universities (Patna, University of Bihar, Bhagalpur and Ranchi) Act, 1960
(2)The duties of the Council shall be -(a)To assist the Vice-Chancellor in co-ordinating the post-graduate teaching in the University ;(b)To draw up proposals for expansion and development of post-graduate teaching and research and to submit them to the Academic Council ;(c)To give instructions to the Board of Studies, wherever necessary ;(d)To supervise and control the working of the local committees constituted under sub-section (3) ; and(e)To Exercise such powers and to perform such duties as may be assigned to the Council by Statues.
