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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Uttar Pradesh - Subsection

Section 7(2)(b) in The U.P. Higher Education Services Commission (Procedure For Selection Of Teachers) Regulations, 1983

(b)in the other colleges, be offered to the candidates in the general list after striking out the names of the women candidates who have been offered posts under clause (a).