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State of Uttar Pradesh - Section

Section 7 in The U.P. Higher Education Services Commission (Procedure For Selection Of Teachers) Regulations, 1983

7. Recommendation for appointment. -

(1)The Commission may recommend the names of upto three candidates, in order of merit, for each post.
(2)The post of Principal shall-
(a)in the case of women's colleges, be offered to the candidates in the list of women candidates, and
(b)in the other colleges, be offered to the candidates in the general list after striking out the names of the women candidates who have been offered posts under clause (a).
(3)The posts of the Principal of degree colleges in the higher grade shall be offered in order of merit with due regard to the preference given by the candidates and the posts in the lower grade shall similarly be offered to the candidates standing next in order of merit.
(4)The procedure mentioned in sub-regulations (2) and (3) shall, mutatis mutandis, be followed in respect of the posts of teachers, other than Principal.