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State of Assam - Section

Section 427 in The Assam Excise Rules, 2016

427. Return of kits by men going on leave etc.

- (i) The kits of men going on leave for over four months should be taken from them and kept in store.(ii)Clothing of men leaving the force by retirement, resignation, discharge, dismissal or death should be washed and taken into store ad examined by the Superintendent of Excise who will class such articles under one of the following heads viz.
(1)Serviceable, i.e. fit for re-issue.
(2)Unserviceable, i.e. quite unfit for re-issue.The serviceable uniform should be re-issued and the un-serviceable uniform should be destroyed.The clothing actually worn by men while suffering from infectious diseases will invariably be declared "Unserviceable" and should be destroyed at once.