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[Cites 0, Cited by 0] [Section 427] [Entire Act]

State of Assam - Subsection

Section 427(2) in The Assam Excise Rules, 2016

(2)Unserviceable, i.e. quite unfit for re-issue.The serviceable uniform should be re-issued and the un-serviceable uniform should be destroyed.The clothing actually worn by men while suffering from infectious diseases will invariably be declared "Unserviceable" and should be destroyed at once.