Section 14(2)(iii) in The Central Motor Vehicles (Accreditation of Bus Body Builders) Order, 2007

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Union of India - Subsection

Section 14(2)(iii) in The Central Motor Vehicles (Accreditation of Bus Body Builders) Order, 2007

(iii)If the application is found to be generally in order, the same is considered for categorization. The Bus Body Builder shall be asked to remit the assessment fee accordingly thereafter.

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Union of India - Subsection

Section 14(2)(iii) in The Central Motor Vehicles (Accreditation of Bus Body Builders) Order, 2007