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[Cites 0, Cited by 0] [Section 84] [Entire Act]

State of Tamilnadu - Subsection

Section 84(b) in Tamil Nadu Educational Rules

(b)The School year, for fee purposes shall be divided into two terms, one the long-term commencing from the re-opening of the school after summer vacation and continuing till the Christmas holidays and the other the short-term commencing after Christmas holidays, and extending to the beginning of summer vacation. In cases, where the Pongal holidays are given instead of the Christmas holidays the long-term shall commence from the re-opening of the school after the summer holidays and continue till the end of December and the short-term shall commence from the first working day in January and extend to the begirming of the summer vacation.