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State of Tamilnadu - Section

Section 84 in Tamil Nadu Educational Rules

84.

(a)Academic year. - The academic year for the fee purposes shall be divided into three terms, the first term commencing from the re-opening of the college after the summer vacation and continuing till about the end of
September; the second term from about the beginning of October till the end of the calendar year and the third term from the re-opening of the college after the Christmas holidays until the summer vacation.
(b)The School year, for fee purposes shall be divided into two terms, one the long-term commencing from the re-opening of the school after summer vacation and continuing till the Christmas holidays and the other the short-term commencing after Christmas holidays, and extending to the beginning of summer vacation. In cases, where the Pongal holidays are given instead of the Christmas holidays the long-term shall commence from the re-opening of the school after the summer holidays and continue till the end of December and the short-term shall commence from the first working day in January and extend to the begirming of the summer vacation.
Fee - For What Period Payable