Section 93(1) in Maharashtra Public Universities Act, 2016
(1)The Advisory Council shall consist of following members -(a)to be nominated by the Chancellor,-(i)An eminent industrialist who has proven wide experience in the changing scenario of opportunities for youth and global trends in academy - industry interaction - Chairman;(ii)An eminent scientist of repute with experience of working with national and gobal entities that deal with policy and approaches in research and development - Member;(iii)An eminent social leader who has experience of working with the masses and understands the linkages between education and social transformations - Member;(iv)An eminent educationist who is conversant with new trends in the world of higher education - Member;(v)An Information Communication Technology (ICT) expert who has wide experience at the national and international level in the in higher and professional education - Member;(b)ex-officio :(vi)the Vice-Chancellor - Member;(vii)the Pro Vice-Chancellor -Member- Secretary;
