Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 93(1)] [Section 93] [Entire Act]

State of Maharashtra - Subsection

Section 93(1)(b) in Maharashtra Public Universities Act, 2016

(b)ex-officio :
(vi)the Vice-Chancellor - Member;
(vii)the Pro Vice-Chancellor -Member- Secretary;