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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Odisha - Subsection

Section 32(4) in The Orissa Boiler Operation Engineers' Rules, 2000

(4)A testimonial of service rendered on a railway boilers or boilers belonging to a Government Department or local bodies shall be signed by a responsible officer under whom the candidate has directly served and countersigned by the Head of the Department concerned.