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State of Odisha - Section

Section 32 in The Orissa Boiler Operation Engineers' Rules, 2000

32. Signature and counter-signature.

(1)A testimonials shall be signed by a responsible person under whom the candidate was employed and be countersigned by the Owner, Agent, Manager or Secretary of the mill, factory or by such other person as the State Government may notify in this behalf.
(2)Candidates who have undergone a course of training at an Engineering College on Technical Institution must produce the diploma certificate of the institution or a certificate from the Principal or Superintendent of the Institution giving the period devoted in completing the course.
(3)A testimonial in respect of service in a steamship may be signed by the Chief Engineer and countersigned by the Master of the vessel or may be in the form of a statement discharge certificate issued by a Shipping Master.
(4)A testimonial of service rendered on a railway boilers or boilers belonging to a Government Department or local bodies shall be signed by a responsible officer under whom the candidate has directly served and countersigned by the Head of the Department concerned.