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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(1) in National Medical Commission (Annual Statement of Accounts, Submission of Annual Report and Other Reports and Statements) Rules, 2019

(1)The Commission shall prepare once in every year an annual report in respect of the matters specified in Form B of the Schedule annexed to the rules.