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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Odisha - Subsection

Section 23(a) in The Orissa (State) Council for Child Welfare Rules, 1996

(a)Prepare the Plan of action, budget estimates of the District Council (including Utkal Balashram Branch and Anganwai Training Centres, if any) and annual report for submission to the State Council;