Section 23 in The Orissa (State) Council for Child Welfare Rules, 1996
23. Transaction in the meeting of the Managing Committee.
- In its meetings, the Managing Committee shall, inter alia:-(a)Prepare the Plan of action, budget estimates of the District Council (including Utkal Balashram Branch and Anganwai Training Centres, if any) and annual report for submission to the State Council;(b)Review the activities of the District Council;(c)Review the functioning of the Utkal Balashram Branch, Anganwadi Training Centres and other institutions. Schemes/Projects of the State Council entrusted to the District Council;(d)Ratify the actions already taken in furtherance of the object of the District Council; and(e)Consider any other proposal that may be placed for its consideration.
