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[Cites 0, Cited by 0] [Section 244(4)] [Section 244] [Entire Act]

State of Bihar - Subsection

Section 244(4)(ii) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

(ii)Waste water from such canteen shall be carried away in suitable covered drains and shall not be allowed to accumulate in the surroundings of such canteen.