Section 244(4) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005
(4)(i)The precincts of the canteen referred to in sub-rule (1) shall be maintained in a clean and sanitary condition.(ii)Waste water from such canteen shall be carried away in suitable covered drains and shall not be allowed to accumulate in the surroundings of such canteen.(iii)Suitable arrangements shall be made for the collection and disposal of garbage from such canteen.