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[Cites 0, Cited by 0] [Section 99] [Entire Act]

State of Rajasthan - Subsection

Section 99(4) in First Statutes of the University of Udaipur

(4)There shall be atleast one and not more than two external members on each committee constituted of 5 or less than 5 members and atleast two and not more than 3 external members on each committee constituted of more than 5 members.