Section 99 in First Statutes of the University of Udaipur
99. The Committees of Course.
(1)There shall be Committee of Courses for each subject or group of subjects. The member of Committees of Courses in each faculty as also the number of members of each Committee shall be determined by the Academic Council on the recommendation of the faculty concerned.(2)The Committee of Courses shall be constituted by the faculty concerned for a period of 3 years: -(3)The members of a committee shall not exceed:-(i)7 in the case of a committee dealing upto the Post-graduate study; and(ii)5 in other cases;(4)There shall be atleast one and not more than two external members on each committee constituted of 5 or less than 5 members and atleast two and not more than 3 external members on each committee constituted of more than 5 members.(5)In case of a committee dealing upto the Post-graduate study, there shall be atleast 3 internal members who shall be heads of the Post-graduate Departments or Post-graduate teachers to the extent the number of such heads is less than 3 in the University or any affiliated colleges or approved institutions.(6)Each committee shall have a convener appointed by itself in the following order of preference from among its internal members, namely:-(a)Deans/Directors;(b)University/Professors;(c)Principals of Post-graduate Colleges being heads of departments;(d)University [Associate Professors] [Substituted vide Resolution No. 5, dated 5-5-1974 and approved by the Chancellor vide No. F. 1(68) Gnl./GSR/74/2985, dated 10-6-1974.];(e)Principals of Degree Colleges being heads of departments; and(f)Heads of the Departments other than Professors and [Associate Professors.] [Substituted vide Resolution No. 5. dated 5-5-1974 and approved by the Chancellor vide No. F. 1(68) Gnl./GSR/74/2985, dated 10-6-1974.]N.B. - "Internal Member" means the member who is a teacher in the University, affiliated colleges or an approved institution; and "External Member" means one who is not "Internal Member."
