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[Cites 0, Cited by 0] [Section 40(3)] [Section 40] [Entire Act]

State of Assam - Subsection

Section 40(3)(b) in Assam General Sales Tax Act, 1993

(b)Display at a conspicuous place at his place of business a list of all accounts books maintained by him and also description and location of all godowns, warehouses and manufacturing premises where the goods are stored, kept or manufactured.