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State of Rajasthan - Section

Section 110 in Rajasthan Civil Services (Pension) Rules, 1996

110. [ Applicability of Award. [Substituted by Rajasthan Notification No. G.S.R. 103, dated 29.10.2015 (w.e.f. 18.9.1996).]

- Award at the rates specified in Rule 111 shall be granted under this chapter to the family of, -
(a)Police personnel (other than Indian Police Service Officer) and officials working as Executive Magistrate (other than All India Services Officers) who while in service are killed or die under any of the circumstances mentioned in clause (i) of Rule 109;
(b)Personnel of Preventive or Enforcement branches of Excise, Mining, Forest (other than Indian Forest Service Officers) and Transport Department who while in service arc killed or die under the circumstance mentioned in clause (ii) of Rule 109.]