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[Cites 0, Cited by 0] [Section 110] [Entire Act]

State of Rajasthan - Subsection

Section 110(b) in Rajasthan Civil Services (Pension) Rules, 1996

(b)Personnel of Preventive or Enforcement branches of Excise, Mining, Forest (other than Indian Forest Service Officers) and Transport Department who while in service arc killed or die under the circumstance mentioned in clause (ii) of Rule 109.]