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[Cites 0, Cited by 0] [Section 65] [Entire Act]

State of Tamilnadu - Subsection

Section 65(8) in Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Rules, 1962

(8)
(a)Is there any arrears of land revenue in respect of any land included in Annexure A and, if so,
(b)have particulars of such arrears and of the proceedings pending for collection of the arrears been furnished in Annexure D ?