Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 65(8)] [Section 65] [Entire Act] State of Tamilnadu - Subsection Section 65(8)(b) in Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Rules, 1962 (b)have particulars of such arrears and of the proceedings pending for collection of the arrears been furnished in Annexure D ?