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State of Goa - Section

Section 12 in The Goa, Daman And Diu Land Revenue Code, 1968

12. Notification of appointments.

- All appointments made under this Chapter except appointments of Awal Karkuns, revenue inspectors and village accountants and other village officers and servants shall be notified in the Official Gazette; but the appointment shall take effect from the date on which an officer assumes charge of his office.