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State of Gujarat - Section

Section 18 in Surveyor, Class III, Forest Department (Competitive Examination) Rules, 2013

18. Rechecking of marks of written examination.

- A candidate who desires to have his marks of examination rechecked, may apply to the Board / Authority along with such fee as may be fixed by the Board / Authority for each paper within a period of forty five days from the date of declaration of the result of the examination.