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State of Tripura - Section

Section 12 in The Tripura Board of Secondary Education (Terms and Conditions of Appointment and Discipline of the Employees) Rules, 1982

12. Service Record.

- (i) An employee to whom these rules apply shall have a Service Book in which the record of this service in the Board, whether temporary or permanent shall be maintained. The Secretary shall open a Service Book for such employee in the proforma prescribed by the Government for the Service Book of its employee sand record his service therein. The Service Book so opened shall be got countersigned by the President. The services of an employee shall be verified annually by the Secretary and certificate of such verification shall be recorded in the Service Book.
(ii)The Secretary shall also maintain a leave account for each employee in the proforma prescribed by the Government for the leave account of its employee immediately after completion of his service in the Board for one year.