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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(xxiii) in The Static and Mobile Pressure Vessels (Unfired) Rules, 2016

(xxiii)"flammability range" means the difference between the minimum and maximum percentage by volume of the gas in mixture with air that forms a flammable mixture at atmospheric pressure and ambient temperature;