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[Cites 0, Cited by 0] [Section 20A(6)] [Section 20A] [Entire Act]

Union of India - Subsection

Section 20A(6)(b) in The Sugar Development Fund Rules, 1983

(b)The separate exclusive account shall be utilised by the factory to make payments of cane price dues of the sugar season for which export assistance has been announced by the Central Government and the subsequent sugar season.