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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(b) in The Rajasthan Maharana Pratap University of Agriculture and Technology, Udaipur Act, 2000

(b)"agriculture" includes the basic and applied sciences of,-
(i)soil and water management;
(ii)crop improvement and production;
(iii)horticulture, i.e. fruits, vegetables, floriculture, spices and medicinal plants;
(iv)veterinary science and animal husbandry, dairy and food science, and animal products technology;
(v)fisheries;
(vi)forestry, farm forestry, forest management and silviculture;
(vii)engineering and technology;
(viii)post-harvest technology including processing and marketing;
(ix)land use planning and management;
(x)sericulture including mulberry culture;
(xi)apiculture;
(xii)home science;
(xiii)basic sciences and humanities in relation to agriculture; and
(xiv)subjects pertaining to agricultural technology and rural development;